Tribunals and Commissions26 Feb 2020Allowed
Income Tax Officer Vs Registrar Of Companies And Ors
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0032
Companies Act, 2013 — Section 252, 252(1), 252(3)
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2020
835 judgments · page 28 of 42
Tribunals and Commissions26 Feb 2020Allowed
Zestha Projects Pvt. Ltd. And Ors Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0031
Companies Act, 2013 — Section 248, 252
Tribunals and Commissions25 Feb 2020Allowed
Kanin (India) Limited Vs Kanin Industries Private Limited
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0156
Companies Act, 2013 — Section 133, 230, 231, 232
Tribunals and Commissions25 Feb 2020Allowed
Verizon India Private Limited Vs Verizon Communications India Private Limited
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0155
Companies Act, 2013 — Section 133, 230, 231, 232
Tribunals and Commissions25 Feb 2020Disposed Of
Svayambhu Constructions Private Limited Vs Registrar Of Companies NCT Of Delhi And Haryana And Ors
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0078
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1), 252(3), 455
Tribunals and Commissions25 Feb 2020Disposed Of
Income Tax Officer, Ward 16(1) Vs Registrar Of Companies And Ors
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0077
Income-Tax Act, 1961 — Section 142(1), 144, 271(AAC)(1), 271(F), 272(A)(1)(D), 274Companies Act, 2013 — Section 248(1), 252(1), 455
Tribunals and Commissions25 Feb 2020Disposed Of
Sai Test House Private Limited And Ors Vs Registrar Of Companies NCT Of Delhi And Haryana And Ors
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0076
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1), 252(3), 455
Tribunals and Commissions25 Feb 2020Disposed Of
Assistant Commissioner Of Income Tax (OSD), Ward 24(2) Vs Registrar Of Companies And Ors
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0075
Income-Tax Act, 1961 — Section 139(1), 144, 147, 148, 271(1)(b), 271(1)(c), 271(F)Companies Act, 2013 — Section 248(1), 252(1), 455
Tribunals and Commissions25 Feb 2020Disposed Of
Assistant Commissioner Of Income Tax Vs Registrar Of Companies And Ors
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0053
Income-Tax Act, 1961 — Section 139(1), 143(3), 153(A), 271(1)(c)Companies Act, 2013 — Section 248(1), 252(1), 455
Tribunals and Commissions25 Feb 2020Disposed Of
Asst. Commissioner Of Income Tax Officer Vs Registrar Of Companies And Ors
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0052
Income-Tax Act, 1961 — Section 142(1), 144, 153(A), 153(C), 156, 271(1)(b), 271(1)(c)Companies Act, 2013 — Section 248(1), 252(1)
Tribunals and Commissions25 Feb 2020Allowed
In Re: Clutch Auto Limited (In Liquidation) Vs
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0051
Insolvency And Bankruptcy Code, 2016 — Section 60(5)Insolvency And Bankruptcy Board Of India (Liquidation Process) Regulations, 2016 — Regulation 44, 44(2)
Tribunals and Commissions25 Feb 2020Allowed
Prabhat Jain Vs Registrar Of Companies And Ors
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0050
Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 9Companies Act, 2013 — Section 248, 248(5), 252
Tribunals and Commissions25 Feb 2020Dismissed
Elektronik Lab India Pvt. Ltd. And Ors Vs Pinnacle (Air) Private Limited
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0049
Code Of Civil Procedure, 1908 — Order 21 Rule 21Limitation Act, 1963 — Section 5, 14, 14(2), 18Constitution Of India, 1950 — Article 137
Tribunals and Commissions25 Feb 2020
B. Chokshi Chem Privavte Limited Vs Kemac Chem Private Limited
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0048
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(c), 9(5), 14(1), 14(1)(a), 14(1)(b), 14(1)(c), 14(1)(d), 14(2), 14(3), 15, 17, 18, 20, 21Negotiable Instruments Act, 1881 — Section 138, 141
Tribunals and Commissions25 Feb 2020Disposed Of
Priyavrat Infrastructure Private Limited And Ors Vs Pramanand Commercial Private Limited
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0047
Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 3(2)National Company Law Tribunal Rules, 2016 — Rule 16(d)Companies Act, 2013 — Section 133, 230, 230(2), 231, 232
Tribunals and Commissions25 Feb 2020Disposed Of
In Re: Sandeep Kumar Bhatt for J.L. Knit (India) Ltd Vs
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0046
Insolvency And Bankruptcy Code, 2016 — Section 7, 14, 21, 25(2)(b), 30(6), 33, 33(1)(a), 33(1)(i), 33(1)(ii), 33(1)(iii), 33(2), 34(1), 34(8), 52Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Debtor) Regulations, 2016 — Regulation 6(1)Insolvency And Bankruptcy Board Of India (Liquidation Process) Regulations, 2016 — Regulation 4
Tribunals and Commissions25 Feb 2020
Quazar Infrastructure Private Limited Vs Minarch Overseas Private Limited
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0044
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 8(1), 9, 9(3)(c), 9(5), 14(1), 14(2), 14(3), 15, 17, 18, 20, 21Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Person) Regulations, 2016 — Regulation 6
Tribunals and Commissions24 Feb 2020Allowed
ECE Industries Ltd Vs Kumar Metals Pvt. Ltd
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0061
National Company Law Tribunal Rules, 2016 — Rule 16(d)Companies Act, 2013 — Section 133, 230, 230(2), 231, 232
Tribunals and Commissions24 Feb 2020
MN Ventures Pvt. Ltd Vs HFCL Satellite Communication Limited
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0060
Insolvency And Bankruptcy Code, 2016 — Section 14, 15, 17, 18, 20, 21
Tribunals and Commissions24 Feb 2020Disposed Of
Gayatri Build Home Pvt. Ltd Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0059
Companies Act, 2013 — Section 248, 252