COURT ARCHIVE

National Company Law Appellate Tribunal judgments, 2020

835 judgments · page 26 of 42

Tribunals and Commissions02 Mar 2020Disposed Of

In Re: Lalit Polymers And Electronics Limited, Vineet Aggarwal Vs

National Company Law Appellate Tribunal · (2020) 03 NCLT CK 0088

Insolvency And Bankruptcy Code, 2016 — Section 59, 59(3), 59(5), 59(7), 59(8)Insolvency And Bankruptcy Board Of India (Voluntary Liquidation Process) Regulations, 2017 — Regulation 8, 9, 10, 38

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Tribunals and Commissions29 Feb 2020Dismissed

You We And Car Vs OLA Fleet Technologies Private Limited

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0006

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 5Insolvency And Bankruptcy Code, 2016 — Section 4, 8, 8(1), 8(2)(a), 9, 9(3)(b), 9(3)(c), 9(5)

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Tribunals and Commissions29 Feb 2020Dismissed

Focus Energy Ltd Vs Reebok India Ltd. And Ors

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0005

National Company Law Tribunal Rules, 2016 — Rule 64, 64(2)

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Tribunals and Commissions29 Feb 2020Dismissed

Yogeshwar Nath And Ors Vs General Commerce Ltd. And Ors

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0004

Companies Act, 1956 — Section 397, 398, 634(A)

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Tribunals and Commissions28 Feb 2020

K & A Organics Vs Tamta Construction Co- Pvt. Ltd.

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0184

Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(b), 9(5), 9(5)(2)(d), 14(1), 14(2), 14(3), 14(4)Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 6Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 5, 6

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Tribunals and Commissions28 Feb 2020Disposed Of

IL And FS Transportation Network Limited Vs Regional Airport Holdings International Limited And Ors

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0045

Arbitration And Conciliation Act, 1996 — Section 9, 11Companies Act, 1956 — Section 198, 269, 269(2), 309, 309(5A), 311, 397, 398, 399, 402, 403Companies Act, 2013 — Section 197(9)

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Tribunals and Commissions28 Feb 2020Dismissed

VMS Equipment Pvt. Ltd Vs Primose Infratech Pvt. Ltd

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0042

Insolvency And Bankruptcy Code, 2016 — Section 5(21)

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Tribunals and Commissions28 Feb 2020Allowed

Income Tax Office Ward 24(4) Vs Registrar Of Companies And Ors

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0041

Income-Tax Act, 1961 — Section 139, 139(2), 142(1)Companies Act, 2013 — Section 248, 252

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Tribunals and Commissions28 Feb 2020Allowed

Income Tax Office Ward 4(4) Vs Registrar Of Companies And Ors

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0026

Income-Tax Act, 1961 — Section 139, 147, 148, 153(2), 194(I)Companies Act, 2013 — Section 248, 250, 252, 252(1), 252(3)

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Tribunals and Commissions28 Feb 2020Dismissed

Supreme Rolls And Shares Pvt. Ltd Vs Magadh Precision Equipment Ltd

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0025

Insolvency And Bankruptcy Code, 2016 — Section 8, 8(1), 8(2), 9, 9(3)(b), 9(5)(i), 14, 15, 17, 18

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Tribunals and Commissions28 Feb 2020

Anil Kumar Gupta Vs Air Movement And Control System Pvt. Ltd

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0024

Insolvency And Bankruptcy Code, 2016 — Section 8(1), 9, 14, 15, 17, 18

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Tribunals and Commissions28 Feb 2020Disposed Of

Beri Acqua Vitae Private Limited Vs Registrar Of Companies And Ors

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0023

Companies Act, 2013 — Section 248, 252, 455

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Tribunals and Commissions28 Feb 2020Dismissed

Mak V. Engineers Private Limited Vs First Plumbing Pvt. Ltd

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0021

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 5(1)Insolvency And Bankruptcy Code, 2016 — Section 5(21), 8, 9

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Tribunals and Commissions28 Feb 2020Dismissed

Rhydburg Pharmaceuticals Ltd Vs Libra Cars Pvt. Ltd

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0020

Insolvency And Bankruptcy Code, 2016 — Section 9

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Tribunals and Commissions28 Feb 2020

Jakson Limited Vs Jakson Enterprises Private Limited

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0019

Companies Act, 2013 — Section 133, 230, 231, 232

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Tribunals and Commissions28 Feb 2020Disposed Of

Gopalji Cement Private Limited And Ors Vs Registrar Of Companies

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0018

Companies Act, 2013 — Section 248, 252

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Tribunals and Commissions28 Feb 2020

Stiff Packaging Pvt. Ltd Vs Omar International Pvt. Ltd.

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0017

Insolvency And Bankruptcy Code, 2016 — Section 8, 8(1), 8(2), 9, 9(5)(i), 14, 15, 17, 18

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Tribunals and Commissions28 Feb 2020Allowed

Income Tax Office Ward 8(1) Vs Registrar Of Companies And Ors

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0016

Income-Tax Act, 1961 — Section 147, 148Companies Act, 2013 — Section 248, 252, 252(1), 252(3)

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Tribunals and Commissions28 Feb 2020Disposed Of

Anuj Kumar Tiwari Vs Debashis Nanda And Ors

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0015

Insolvency And Bankruptcy Code, 2016 — Section 3(33), 5(8), 5(8)(f), 5(20), 5(21), 9, 60(5)(c)Real Estate (Regulation And Development) Act, 2016 — Section 2(d), 2(zn)

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Tribunals and Commissions28 Feb 2020Dismissed

Victor Vanya Bandlamudi Vs Mercados Energy Markets India Pvt. Ltd

National Company Law Appellate Tribunal · (2020) 02 NCLT CK 0014

Insolvency And Bankruptcy Code, 2016 — Section 9

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