High Courts19 Mar 2026Disposed Of
Ibera Kylla Vs State Of Meghalaya
Meghalaya High Court · (2026) 03 MEG CK 1050
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 180, 483Bharatiya Nyaya Sanhita, 2023 - Section 70, 126(2)
COURT ARCHIVE
Meghalaya High Court judgments, 2026
291 judgments · page 13 of 15
High Courts19 Mar 2026Disposed Of
Khienkor War Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 03 MEG CK 1049
Protection Of Children From Sexual Offences Act, 2012 - Section 5(k)(l), 6Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 180
High Courts16 Mar 2026
CMJ Foundation, Shillong Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 03 MEG CK 1033
High Courts16 Mar 2026
Bimlan Sohshang Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 03 MEG CK 1032
Indian Penal Code, 1860 - Section 307, 326, 354, 511, 506
High Courts16 Mar 2026Dismissed
Banteilang Nongmalieh Vs Bendar Rani
Meghalaya High Court · (2026) 03 MEG CK 1031
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 223Negotiable Instruments Act, 1881 - Section 138
High Courts16 Mar 2026Disposed Of
M/S Rysa Infratech Ltd., Company (Formerly Known As M/S Rysa Infratech Pvt. Ltd.,) Vs Union Of India Represented By Chief Engineer Shillong Zone And Garrison Engineer 868 WKS Sec.
Meghalaya High Court · (2026) 03 MEG CK 1030
Arbitration And Conciliation Act, 1996 - Section 11, 11(a), 12(1)
High Courts12 Mar 2026
Ojoni M. Marak & Ors Vs Rone G. Momin
Meghalaya High Court · (2026) 03 MEG CK 1026
High Courts12 Mar 2026
Registrar General, High Court Of Meghalaya & Ors Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 03 MEG CK 1025
High Courts10 Mar 2026
State Of Meghalaya & Anr Vs Kimfa S. Marbaniang & Ors
Meghalaya High Court · (2026) 03 MEG CK 1023
High Courts10 Mar 2026
Ha Doji Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 03 MEG CK 1022
High Courts10 Mar 2026
Spelmon Shillangam Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 03 MEG CK 1021
High Courts09 Mar 2026Disposed Of
Baremdor Thangkhiew & Ors Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 03 MEG CK 1018
Meghalaya Public Service Commission (LOFS) Regulation 1972 - Regulation 3(f)
High Courts06 Mar 2026Disposed Of
M/s Turtle Infra Vs Union Of India
Meghalaya High Court · (2026) 03 MEG CK 1008
High Courts06 Mar 2026Allowed
Assam Rifles Through Its Director General Assam Rifles, Shillong - 793010, Meghalaya & Ors Vs Poshan Lal
Meghalaya High Court · (2026) 03 MEG CK 1007
High Courts06 Mar 2026Disposed Of
Ewan M. Marak Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 03 MEG CK 1006
Indian Penal Code, 1860 - Section 354AProtection Of Children From Sexual Offences Act, 2012 - Section 7, 8Code Of Criminal Procedure, 1973 - Section 164
High Courts05 Mar 2026Disposed Of
Phrident Singh Thabah Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 03 MEG CK 0997
High Courts03 Mar 2026Disposed Of
Bhupen Rabha Vs State Of Meghalaya
Meghalaya High Court · (2026) 03 MEG CK 0999
Protection Of Children From Sexual Offences Act, 2012 - Section 8
High Courts03 Mar 2026
Manoj Kumar Vs State Of Meghalaya & Anr
Meghalaya High Court · (2026) 03 MEG CK 0990
High Courts02 Mar 2026Disposed Of
Sukher Nongrum Vs Khasi Hills Autonomous District Council Represented By Its Secretary To The Executive Committee, Shillong, East Khasi Hills District, Meghalaya & Ors
Meghalaya High Court · (2026) 03 MEG CK 0994