High Courts24 Feb 2026
Carnelius Ranee Vs State Of Meghalaya & Anr
Meghalaya High Court · (2026) 02 MEG CK 1741
COURT ARCHIVE
Meghalaya High Court judgments, 2026
291 judgments · page 14 of 15
High Courts20 Feb 2026
Ainam Manik Syiem Vs Khasi Hills Autonomous District Council & Ors.
Meghalaya High Court · (2026) 02 MEG CK 1736
Khasi Hills Autonomous District (Appointment And Succession Of Syiem, Deputy Syiem, Electors And Rangbah Shnong Of Mylliem Syiemship), Act, 2007 - Section 7(c), 7(e)
High Courts20 Feb 2026Disposed Of
Harjit Kaur Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 02 MEG CK 1734
High Courts16 Feb 2026Allowed
Kennyphas Sutnga Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 02 MEG CK 1733
Indian Penal Code, 1860 - Section 307, 326Code Of Criminal Procedure, 1973 - Section 482
High Courts11 Feb 2026Allowed
Griti Arengh Vs Shillong Muslim Union
Meghalaya High Court · (2026) 02 MEG CK 1720
High Courts11 Feb 2026
Bijender Singh Vs Union Of India & Ors
Meghalaya High Court · (2026) 02 MEG CK 1719
High Courts11 Feb 2026Disposed Of
Krishna Rabha Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 02 MEG CK 1717
High Courts09 Feb 2026
Messingland Sohshang Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 02 MEG CK 1714
High Courts09 Feb 2026
In Re: (Sou Motu): Illegal Mining Of Coal In The State Of Meghalaya Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2026) 02 MEG CK 1711
High Courts09 Feb 2026Disposed Of
Rajesh Lamin Vs State Of Meghalaya
Meghalaya High Court · (2026) 02 MEG CK 1709
Protection Of Children From Sexual Offences Act, 2012 - Section 3, 4
High Courts09 Feb 2026Disposed Of
Talika D.Marak Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 02 MEG CK 1708
Code Of Criminal Procedure, 1973 - Section 41A
High Courts09 Feb 2026Dismissed
Dawn R. Kharlukhi Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 02 MEG CK 1707
High Courts09 Feb 2026Disposed Of
Dis Chyrmang Vs State Of Meghalaya, Represented By The Public Prosecutor
Meghalaya High Court · (2026) 02 MEG CK 1706
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Juvenile Justice (Care And Protection Of Children) Act, 2015 - Section 12Protection Of Children From Sexual Offences Act, 2012 - Section 6
High Courts06 Feb 2026
Akashi Bawri & Ors Vs Dr. Shuvo Dutta & Ors
Meghalaya High Court · (2026) 02 MEG CK 1702
High Courts06 Feb 2026Disposed Of
Kamal Kumar Thapa Vs State Of Meghalaya
Meghalaya High Court · (2026) 02 MEG CK 1701
Protection Of Children From Sexual Offences Act, 2012 - Section 5(l), 6Indian Penal Code, 1860 - Section 328, 365, 366A, 376
High Courts06 Feb 2026Disposed Of
Ibadapdianghunshisha Mawsor Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 02 MEG CK 1700
High Courts06 Feb 2026Dismissed
Monoj Kumar Saha Vs State Of Meghalaya
Meghalaya High Court · (2026) 02 MEG CK 1699
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Narcotic Drugs And Psychotropic Substances, Act, 1985 - Section 21(c), 25, 29, 37, 37(1)(b)
High Courts05 Feb 2026Allowed
Dr. Subhash Chandra Srivastava Vs Union Of India & Ors
Meghalaya High Court · (2026) 02 MEG CK 1704
Indian Penal Code, 1860 - Section 506, 509Code Of Criminal Procedure, 1973 - Section 320
High Courts05 Feb 2026Disposed Of
Philarius Khyllait Vs Khasi Hills Autonomous District Council, Shillong, Meghalaya & Ors
Meghalaya High Court · (2026) 02 MEG CK 1703
High Courts04 Feb 2026Disposed Of
Sanki Ksoo Vs State Of Meghalaya
Meghalaya High Court · (2026) 02 MEG CK 1696