High Courts04 Feb 2026Disposed Of
Prem Kumar Yadav Vs State Of Meghalaya
Meghalaya High Court · (2026) 02 MEG CK 1695
Protection Of Children From Sexual Offences Act, 2012 - Section 3(a), 4, 6, 9(m), 10Indian Penal Code, 1860 - Section 354
COURT ARCHIVE
Meghalaya High Court judgments, 2026
291 judgments · page 15 of 15
High Courts04 Feb 2026Disposed Of
Debapratim Das Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 02 MEG CK 1694
High Courts04 Feb 2026Disposed Of
Vicky Mishra & Ors Vs Union Of India & Ors
Meghalaya High Court · (2026) 02 MEG CK 1693
High Courts03 Feb 2026Dismissed
Shngain Lamare Vs State Of Meghalaya
Meghalaya High Court · (2026) 02 MEG CK 1698
Indian Penal Code, 1860 - Section 34, 302Code Of Criminal Procedure, 1973 - Section 311, 313Constitution Of India, 1950 - Article 21
High Courts02 Feb 2026Disposed Of
Durbar Shnong Urksew Wahpathaw Village, East Khasi Hills District, Meghalaya & Ors Vs Khasi Hills Autonomous District Council, Shillong, Represented By The Secretary To The Executive Committee & Ors
Meghalaya High Court · (2026) 02 MEG CK 1686
High Courts30 Jan 2026Disposed Of
357918 RFN/ORL Madhuvendra Singh & Ors Vs L.C. Goyal & Ors
Meghalaya High Court · (2026) 01 MEG CK 1747
High Courts30 Jan 2026Dismissed
Arjuma Begum & Ors Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 01 MEG CK 1746
High Courts30 Jan 2026Dismissed
Demthring Sports Club Vs West Jaintia District Sports Association (WJDSA), Jowai & Ors
Meghalaya High Court · (2026) 01 MEG CK 1744
High Courts30 Jan 2026
State Of Meghalaya & Anr Vs Kimfa S. Marbaniang & Ors
Meghalaya High Court · (2026) 01 MEG CK 1750
High Courts09 Jan 2026Disposed Of
Chesterfield Suja & Ors Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 01 MEG CK 1743
High Courts09 Jan 2026Dismissed
Nozrul Islam Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 01 MEG CK 1741