High Courts12 May 2026Disposed Of
Ridis Amkhloo Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 05 MEG CK 0912
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 61(2), 109, 118(2), 132, 191(3)Arms Act, 1959 - Section 27
COURT ARCHIVE
Meghalaya High Court judgments, 2026
291 judgments · page 11 of 15
High Courts12 May 2026Disposed Of
Kewan K. Marak Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 05 MEG CK 0911
Protection Of Children From Sexual Offences Act, 2012 - Section 3(a), 4
High Courts12 May 2026Disposed Of
Banriki Hynthong Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 05 MEG CK 0910
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 61(2), 109, 118(2), 132, 191(3)Arms Act, 1959 - Section 27
High Courts12 May 2026Disposed Of
Kutmon Syad Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 05 MEG CK 0909
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 61(2), 109, 118(2), 132, 191(3)Arms Act, 1959 - Section 27
High Courts12 May 2026Disposed Of
Yowanki Amkhloo Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 05 MEG CK 0908
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 61(2), 109, 118(2), 132, 191(3)Arms Act, 1959 - Section 27
High Courts12 May 2026Disposed Of
Nimon Syad Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 05 MEG CK 0907
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 61(2), 109, 118(2), 132, 191(3)Arms Act, 1959 - Section 27
High Courts11 May 2026Dismissed
Wanlumlang Shabong Vs Khasi Hills Autonomous District Council & Ors
Meghalaya High Court · (2026) 05 MEG CK 0913
Khasi Hills Autonomous District Council Service Rules, 1961 - Rule 15
High Courts30 Apr 2026
Kordorlang Syiemsad Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 04 MEG CK 1078
High Courts30 Apr 2026Disposed Of
Kamal Rabha Vs State Of Meghalaya
Meghalaya High Court · (2026) 04 MEG CK 1075
Protection Of Children From Sexual Offences Act, 2012 - Section 8Indian Penal Code, 1860 - Section 341, 354, 392, 394, 506
High Courts30 Apr 2026Disposed Of
Sambhu Ray Vs State Of Meghalaya Represented By Its Secretary Home (Police) Department Meghalaya
Meghalaya High Court · (2026) 04 MEG CK 1074
Juvenile Justice (Care And Protection Of Children) Act, 2015 - Section 77
High Courts29 Apr 2026Disposed Of
Lucky Dhar Vs State Of Meghalaya
Meghalaya High Court · (2026) 04 MEG CK 1077
High Courts28 Apr 2026
Registrar General, High Court Of Meghalaya Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 04 MEG CK 1072
Motor Vehicles Act, 1988 - Section 179, 190(2), 192
High Courts24 Apr 2026Disposed Of
Ores Masharing Vs State Of Meghalaya
Meghalaya High Court · (2026) 04 MEG CK 1060
Indian Penal Code, 1860 - Section 302
High Courts23 Apr 2026Disposed Of
Nenggrik D. Sangma Vs State Of Meghalaya
Meghalaya High Court · (2026) 04 MEG CK 1063
Indian Penal Code, 1860 - Section 368, 376(1)
High Courts23 Apr 2026Disposed Of
Jomirul Islam Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 04 MEG CK 1062
High Courts23 Apr 2026Disposed Of
Riyazul Hoque Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 04 MEG CK 1061
High Courts22 Apr 2026
Registrar General, High Court Of Meghalaya Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 04 MEG CK 1059
High Courts22 Apr 2026
Registrar General, High Court Of Meghalaya & Ors Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 04 MEG CK 1058
High Courts22 Apr 2026
Cleophas B. Syiem Vs M/s. Resource Rubber Private Limited & Ors.
Meghalaya High Court · (2026) 04 MEG CK 1057
High Courts21 Apr 2026
Registrar General, High Court Of Meghalaya Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 04 MEG CK 1056