High Courts06 Apr 2021Disposed Of
Millon Ch. Momin Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2021) 04 MEG CK 0001
Constitution Of India, 1950 — Article 14,L 16, 39, 41
COURT ARCHIVE
Meghalaya High Court judgments, 2021
66 judgments · page 3 of 4
High Courts05 Apr 2021Disposed Of
Krishna Avtar Singh Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2021) 04 MEG CK 0005
High Courts05 Apr 2021Disposed Of
Andrew H. Khonglam Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2021) 04 MEG CK 0004
High Courts01 Apr 2021Disposed Of
Issac Lalsiemthar Vs State Of Meghalaya & Anr.
Meghalaya High Court · (2021) 04 MEG CK 0008
Indian Penal Code, 1860 — Section 279, 304ACode Of Criminal Procedure, 1973 — Section 320, 482
High Courts01 Apr 2021Disposed Of
Union Of India & Ors Vs Chandrika Thakur
Meghalaya High Court · (2021) 04 MEG CK 0007
High Courts01 Apr 2021Disposed Of
State Of Meghalaya & Ors Vs . Johone Ch. Marak & Anr
Meghalaya High Court · (2021) 04 MEG CK 0006
Code Of Criminal Procedure, 1973 — Section 145, 146Code Of Civil Procedure, 1908 — Section 114, Rule 1 Order 47Constitution Of India, 1950 — Article 226
High Courts26 Mar 2021Disposed Of
Ayub K. Nongkynrih Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2021) 03 MEG CK 0031
Indian Penal Code, 1860 — Section 34, 302, 342, 353Code Of Criminal Procedure, 1973 — Section 357A
High Courts26 Mar 2021Dismissed
Aynal Haque Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2021) 03 MEG CK 0030
High Courts26 Mar 2021Disposed Of
Dahunshisha Rynjah & Ors Vs Meghalaya Public Service Commission & Ors
Meghalaya High Court · (2021) 03 MEG CK 0028
High Courts26 Mar 2021Dismissed
Prof. Lalit Kumar Jha Vs North Eastern Hill University & Ors
Meghalaya High Court · (2021) 03 MEG CK 0027
High Courts25 Mar 2021Dismissed
Bisalone Laloo Vs State Of Meghalaya & Ors
Meghalaya High Court · (2021) 03 MEG CK 0026
High Courts25 Mar 2021Dismissed
Birit Nongrum Vs State Of Meghalaya & Ors
Meghalaya High Court · (2021) 03 MEG CK 0025
High Courts25 Mar 2021Dismissed
Ardalin Thabah Vs State Of Meghalaya & Ors
Meghalaya High Court · (2021) 03 MEG CK 0024
High Courts24 Mar 2021Disposed Of
Jesparley Diengngan Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2021) 03 MEG CK 0023
High Courts24 Mar 2021Dismissed
Manoj Baishya Vs State Of Meghalaya.
Meghalaya High Court · (2021) 03 MEG CK 0022
Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 8, 106Code Of Criminal Procedure, 1973 — Section 313
High Courts23 Mar 2021Disposed Of
Biswajit Ghosh Vs State Of Meghalaya & Ors
Meghalaya High Court · (2021) 03 MEG CK 0021
High Courts22 Mar 2021Disposed Of
Monjak Ali Vs G.H.A.D.C & Ors.
Meghalaya High Court · (2021) 03 MEG CK 0020
Assam Land And Revenue Regulations, 1886 — Section 3, 3(3)Constitution Of India, 1950 — Article 226
High Courts19 Mar 2021Disposed Of
Clamingstar Nongsiej Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2021) 03 MEG CK 0019
High Courts19 Mar 2021Disposed Of
Nikiru War & Anr. Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2021) 03 MEG CK 0018
High Courts18 Mar 2021Disposed Of
Thomy R. Marak & Ors Vs State Of Meghalaya & Anr
Meghalaya High Court · (2021) 03 MEG CK 0017