High Courts10 Nov 2021Disposed Of
New India Assurance Co. Ltd Vs Khein Kharsati Represented By Shandra Kharsati & 2 Ors
Meghalaya High Court · (2021) 11 MEG CK 0014
Indian Penal Code, 1860 — Section 279, 304A
COURT ARCHIVE
Meghalaya High Court judgments, 2021
66 judgments · page 2 of 4
High Courts01 Nov 2021Disposed Of
Jayanta Kumar Deb Vs State Of Meghalaya & Anr
Meghalaya High Court · (2021) 11 MEG CK 0001
Meghalaya Public Premises (Eviction Of Unauthorized Occupant) Act, 1980 — Section 2 (h)(i)Constitution Of India, 1950 — Article 226
High Courts28 Oct 2021Allowed
Clarinda Momin Vs Brishmony G. Momin
Meghalaya High Court · (2021) 10 MEG CK 0015
Indian Succession Act, 1925 — Section 264, 268Limitation Act, 1963 — Section 14(2)
High Courts21 Oct 2021Disposed Of
Akramuz Zaman Vs State Of Meghalaya & 2 Ors
Meghalaya High Court · (2021) 10 MEG CK 0014
Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4Code Of Criminal Procedure, 1973 — Section 438
High Courts20 Oct 2021Disposed Of
Kaldione Bthuh Vs State Of Meghalaya
Meghalaya High Court · (2021) 10 MEG CK 0006
Indian Penal Code, 1860 — Section 302, 326Code Of Criminal Procedure, 1973 — Section 164, 164(5)
High Courts20 Oct 2021
Afzal Hoque Vs State Of Meghalaya & Ors
Meghalaya High Court · (2021) 10 MEG CK 0005
High Courts08 Oct 2021Allowed
Hanna Ch. Marak Vs State of Meghalaya
Meghalaya High Court · (2021) 10 MEG CK 0004
Constitution Of India, 1950 — Article 226
High Courts07 Oct 2021Disposed Of
Hammed Balogun Vs State of Meghalaya & Anr
Meghalaya High Court · (2021) 10 MEG CK 0003
Indian Penal Code, 1860 — Section 34, 149Code Of Criminal Procedure, 1973 — Section 41, 41(a), 438
High Courts01 Oct 2021Dismissed
Biolin Kurbah Vs Hindustan Petroleum Corporation Ltd. & Anr
Meghalaya High Court · (2021) 10 MEG CK 0001
High Courts27 Sept 2021Disposed Of
Dr. Shailendra Kumar & Ors. Vs Union Of India & Ors
Meghalaya High Court · (2021) 09 MEG CK 0008
High Courts03 Sept 2021Dismissed
Dr. Prasanna Kumar Agarwal Vs State Bank Of India & Ors
Meghalaya High Court · (2021) 09 MEG CK 0005
Constitution Of India, 1950 — Article 226
High Courts23 Apr 2021Dismissed
Ashok Sharma & Anr. Vs Ramesh Kumar Jhunjhunwala
Meghalaya High Court · (2021) 04 MEG CK 0014
Code Of Civil Procedure, 1908 — Section 115, Order 20 Rule 1, Order 41 Rule 31Evidence Act, 1872 — Section 101, 116Transfer Of Property Act, 1882 — Section 106
High Courts20 Apr 2021Disposed Of
Effilina Marak & 28 Ors. Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2021) 04 MEG CK 0013
Land Acquisition Act, 1894 — Section 4(4), 5(A), 11, 12(2), 17(4), 18, 31(2)
High Courts20 Apr 2021Disposed Of
Mahender Singh Vs Union Of India & Ors.
Meghalaya High Court · (2021) 04 MEG CK 0012
Assam Rifles Act, 2006 — Section 11(2)Assam Rifles, 2010 — Rule 25
High Courts15 Apr 2021Disposed Of
Cornellius Pathaw Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2021) 04 MEG CK 0010
Meghalaya (Discipline & Appeal) Rules, 1964 — Rule 9Constitution Of India, 1950 — Article 226
High Courts15 Apr 2021Disposed Of
Rupa Paul Vs Satyajit Paul & Ors.
Meghalaya High Court · (2021) 04 MEG CK 0009
High Courts13 Apr 2021Disposed Of
Bal Krishna Yadav @ Bal Krishan Yadav Vs Union Of India & Ors.
Meghalaya High Court · (2021) 04 MEG CK 0011
High Courts09 Apr 2021Partly Allowed
Vicky Sun Vs State Of Meghalaya
Meghalaya High Court · (2021) 04 CK 0001
Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 313, 374(2)
High Courts06 Apr 2021Disposed Of
Jude Rangku T. Sangma & Anr Vs State Of Meghalaya & Ors
Meghalaya High Court · (2021) 04 MEG CK 0003
Meghalaya Lokayukta Act, 2014 — Section 3, 3(b), 3(2)Meghalaya Lokayukta (Amendment) Act, 2021 — Section 3, 5, 20, 36
High Courts06 Apr 2021Disposed Of
Satya Narayan Roy Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2021) 04 MEG CK 0002
Indian Penal Code, 1860 — Section 120B, 302, 365, 366, 366ACode Of Criminal Procedure, 1973 — Section 161, 164Police Act, 1861 — Section 7