High Courts16 Mar 2021Disposed Of
Bipradeep Deb Vs State Of Meghalaya & Ors
Meghalaya High Court · (2021) 03 MEG CK 0016
COURT ARCHIVE
Meghalaya High Court judgments, 2021
66 judgments · page 4 of 4
High Courts16 Mar 2021Dismissed
Maithan Alloys Ltd. Vs State Of Meghalaya & Ors
Meghalaya High Court · (2021) 03 MEG CK 0015
Constitution Of India, 1950 — Article 246
High Courts15 Mar 2021Disposed Of
Shahazaman Miah Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2021) 03 MEG CK 0014
High Courts12 Mar 2021Disposed Of
Leela Choudhury Vs Bina Saikia & Ors
Meghalaya High Court · (2021) 03 MEG CK 0011
High Courts12 Mar 2021Dismissed
Lothina D Sangma & Ors. Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2021) 03 MEG CK 0009
Constitution Of India, 1950 — Article 14, 16
High Courts11 Mar 2021
Ranjit Ch. Momin Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2021) 03 MEG CK 0010
Constitution Of India, 1950 — Article 226, 227