COURT ARCHIVE

Meghalaya High Court judgments, 2015

175 judgments · page 4 of 9

High Courts29 Jul 2015Allowed

Belma Mawrie and Others Vs Chief Information Commissioner (C.I.C.) Meghalaya State Information Commission and Others

Meghalaya High Court · (2015) 07 MEG CK 0014

Advocates Act, 1961 - Section 16(2), 30, 33Constitution of India, 1950 - Article 225, 226, 227Electricity Act, 2003 - Section 111, 121, 178, 178(1), 178(2)(ze)

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High Courts24 Jul 2015Allowed

No.G/115328N, Rfn/GD Karam Singh Vs The Union of India and Others

Meghalaya High Court · (2015) 07 MEG CK 0012

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High Courts24 Jul 2015Dismissed

Karam Singh Vs Union of India

Meghalaya High Court · (2016) 4 NEJ 592

Assam Rifles Act, 2006 - Section 11Constitution of India, 1950 - Article 226

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High Courts22 Jul 2015Partly Allowed

Sunity Nongbri Vs State of Meghalaya and Others

Meghalaya High Court · (2015) 4 GLT 21

Constitution of India, 1950 - Article 21, 309, 39(a)

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High Courts22 Jul 2015Dismissed

Tikendra Singh Vs The Union of India and Others

Meghalaya High Court · (2015) 4 GLT 40 : (2016) LabIC 191

Army Act, 1950 - Section 48

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High Courts21 Jul 2015Allowed

G/3101763 X Joginder Singh Vs The Union of India and Others

Meghalaya High Court · (2015) 07 MEG CK 0011

Constitution of India, 1950 - Article 226, 299Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 47

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High Courts21 Jul 2015Dismissed

Beauty Syiemlieh and Others Vs The State of Meghalaya and Others

Meghalaya High Court · (2015) LabIC 4062

Constitution of India, 1950 - Article 14, 142, 16, 21, 309

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High Courts20 Jul 2015Disposed off

Johnny Dkhar Vs Union of India and Others

Meghalaya High Court · (2015) 07 MEG CK 0008

Constitution of India, 1950 - Article 226

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High Courts16 Jul 2015Partly Allowed

CMJ Foundation and Others Vs State of Meghalaya and Others

Meghalaya High Court · (2015) 07 MEG CK 0006

All India Council for Technical Education Act, 1987 - Section 3University Grants Commission Act, 1956 - Section 22

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High Courts15 Jul 2015Disposed off

Stephanson Laloo Vs The Khasi Hills Autonomous District Council and Others

Meghalaya High Court · (2015) 07 MEG CK 0007

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High Courts14 Jul 2015

Benhur M. Sangma Vs The State of Meghalaya and Others

Meghalaya High Court · (2015) 07 MEG CK 0005

Constitution of India, 1950 - Article 21, 22, 22 (2), 22(5)Criminal Procedure Code, 1973 (CrPC) - Section 167Meghalaya Preventive Detention Act, 1995 - Section 3, 3(1), 8(1)

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High Courts03 Jul 2015Allowed

Say Siangshai Vs New India Assurance Co. Ltd. and Others

Meghalaya High Court · (2015) 07 MEG CK 0004

Constitution of India, 1950 - Article 12Consumer Protection Act, 1986 - Section 2(d), 2(g)

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High Courts03 Jul 2015Dismissed

Banshanbor Thangkhiew Vs The State of Meghalaya and Others

Meghalaya High Court · (2015) 07 MEG CK 0003

Civil Procedure Code, 1908 (CPC) - Section 80Constitution of India, 1950 - Article 226, 32Land Acquisition Act, 1894 - Section 12, 18, 4, 6

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High Courts02 Jul 2015Allowed

Byrnihat Industries Association and Others Vs State of Meghalaya and Others

Meghalaya High Court · (2015) 4 GLT 379

Constitution of India, 1950 - Article 226Electricity (Supply) Act, 1948 - Section 43(A)(1)(c)Electricity Act, 1910 - Section 27

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High Courts30 Jun 2015Dismissed

Tangkham M. Sangma Vs State of Meghalaya and Others

Meghalaya High Court · (2015) 06 MEG CK 0033

Constitution of India, 1950 - Article 100, 14, 145(3), 16, 21Environment (Protection) Act, 1986 - Section 3Mines and Minerals (Development and Regulation) Act, 1957 - Section 3(d), 9

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High Courts29 Jun 2015Dismissed

John Chen Vs Ivory Syiem and Others

Meghalaya High Court · (2015) 06 MEG CK 0037

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 1, Order 2 Rule 2, Order 6 Rule 16

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High Courts29 Jun 2015Partly Allowed

Akramuz Zaman Vs State of Meghalaya and Others

Meghalaya High Court · (2015) 06 MEG CK 0036

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High Courts26 Jun 2015Dismissed

Shyam Sunder Shah Vs The Union of India and Others

Meghalaya High Court · (2015) 4 GLT 67 : (2015) LabIC 3372

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High Courts26 Jun 2015Dismissed

Union of India and Others Vs Prashant Kumar

Meghalaya High Court · (2015) 06 MEG CK 0034

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High Courts24 Jun 2015Dismissed

Jyoti Vaswani Vs Reshma Vaswani and Others

Meghalaya High Court · (2015) AIR (Meghalya) 29

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 23 Rule 1, Order 23 Rule 1(4), Order 23 Rule 23, Order 23 Rule 3Constitution of India, 1950 - Article 141Limitation Act, 1963 - Section 17, 29(2)

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