High Courts01 Sept 2015Disposed Off
Mrs. Alice John Vs The Union of India
Meghalaya High Court · (2017) 1 NEJ 14
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Meghalaya High Court judgments, 2015
175 judgments · page 3 of 9
High Courts27 Aug 2015
R.K. Angangbi Singh Vs Commissioner of Customs (Preventive) and Others
Meghalaya High Court · (2015) 08 MEG CK 0014
Constitution of India, 1950 - Article 19(1), 19(1)(g), 19(i)(g), 226, 31Customs Act, 1962 - Section 108, 11, 110, 110(1), 110(1B)
High Courts26 Aug 2015Dismissed
Abul Hashem and Others Vs State of Meghalaya and Others
Meghalaya High Court · (2015) 08 MEG CK 0016
Constitution of India, 1950 - Article 226, 32
High Courts26 Aug 2015Allowed
Manzil Thapa Vs Union of India and Others
Meghalaya High Court · (2015) 08 MEG CK 0015
Constitution of India, 1950 - Article 311
High Courts26 Aug 2015Disposed off
Rana Bhusan Deb Vs State of Meghalaya and Others
Meghalaya High Court · (2015) 08 MEG CK 0013
High Courts26 Aug 2015Allowed
Shri. Manzil Thapa Vs Union Of India
Meghalaya High Court · (2016) 5 NEJ 98
Assam Rifles Act, 2006 - Section 11(2)Assam Rifles Rules, 2010 - Rule 22Constitution of India, 1950 - Article 226
High Courts25 Aug 2015Dismissed
Fiasta T. Deingdoh Vs The Union of India and Others
Meghalaya High Court · (2015) 5 GLT 110
Constitution of India, 1950 - Article 14, 16, 226, 310, 311
High Courts25 Aug 2015Disposed off
Salimudin Sarkar Vs The State of Meghalaya and Others
Meghalaya High Court · (2015) 08 MEG CK 0010
High Courts19 Aug 2015Dismissed
Syed Mozibar Rahman Vs State of Meghalaya and Others
Meghalaya High Court · (2015) 08 MEG CK 0009
High Courts14 Aug 2015Partly Allowed
Nirmala Chettri Vs The State of Meghalaya and Others
Meghalaya High Court · (2015) 4 LLJ 207
High Courts12 Aug 2015Allowed
Joseph Pullan and Others Vs North Eastern Hill University and Others
Meghalaya High Court · (2015) 08 MEG CK 0006
Constitution of India, 1950 - Article 226, 227
High Courts12 Aug 2015Allowed
Govind Jha and Others Vs The State of Meghalaya and Others
Meghalaya High Court · (2015) 08 MEG CK 0005
Constitution of India, 1950 - Article 14, 19, 20, 21Criminal Procedure Code, 1973 (CrPC) - Section 154, 160, 173(8), 397, 401Penal Code, 1860 (IPC) - Section 406, 420, 466
High Courts12 Aug 2015Allowed
Shri. Joseph Pullan Vs North Eastern Hill University
Meghalaya High Court · (2016) 5 NEJ 109
Constitution of India, 1950 - Article 226
High Courts11 Aug 2015Allowed
Bhim Singh Verma Vs Yatendra Kumar Yadav and Others
Meghalaya High Court · (2015) 08 MEG CK 0008
Armed Forces Tribunals Act, 2007 — Section 33Code Of Civil Procedure, 1908 — Section 16, 19, 20, 20(c), 115, 151, Order 7 Rule 11, Order 6 Rule 11Indian Penal Code, 1860 — Section 499
High Courts10 Aug 2015Dismissed
Kampher Mark Swer Vs State of Meghalaya and Others
Meghalaya High Court · (2015) 08 MEG CK 0004
High Courts06 Aug 2015Allowed
Abdul Motleb and Others Vs State of Meghalaya and Others
Meghalaya High Court · (2015) 08 MEG CK 0003
High Courts05 Aug 2015Dismissed
The Union of India and Others Vs Vijay Kumar
Meghalaya High Court · (2015) 08 MEG CK 0012
Constitution of India, 1950 - Article 14, 19, 20, 21
High Courts31 Jul 2015Disposed off
State of Meghalaya and Others Vs Bimol Deb and Others
Meghalaya High Court · AIR 2015 Meghalya 48 : (2016) 1 GLT 58
Constitution of India, 1950 - Article 246Meghalaya Interpretation and General Clauses Act, 1972 - Section 6Stamp Act, 1899 - Section 2(10)
High Courts31 Jul 2015Allowed
Alarick J. Sangma Vs The State of Meghalaya and Others
Meghalaya High Court · (2015) 5 GLT 473 : (2015) LabIC 3898
Meghalaya Police Act, 2010 - Section 108(1)(a)(c) 9(e), 108(2)(e)Penal Code, 1860 (IPC) - Section 354Protection of Children from Sexual Offences Act, 2012 - Section 10
High Courts31 Jul 2015Disposed off
Phordan Marbaniang Vs P. Trelly Lyngdoh and Others
Meghalaya High Court · (2015) 07 MEG CK 0015
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 1Criminal Procedure Code, 1973 (CrPC) - Section 353