High Courts26 Feb 2015Dismissed
Union of India and Others Vs Anil Kumar Yadav
Meghalaya High Court · (2015) 02 MEG CK 0010
Constitution of India, 1950 - Article 13, 226, 227, 366(10)General Clauses Act, 1897 - Section 3(29)
COURT ARCHIVE
Meghalaya High Court judgments, 2015
175 judgments · page 9 of 9
High Courts25 Feb 2015Partly Allowed
Sharon A. Pakyntein and Others Vs State of Meghalaya and Others
Meghalaya High Court · (2015) 02 MEG CK 0009
Constitution of India, 1950 - Article 14, 16
High Courts25 Feb 2015Allowed
Cheles Lamare Vs The Commissioner and Secretary of Agriculture, Government of Meghalaya and Others
Meghalaya High Court · (2015) 02 MEG CK 0008
High Courts18 Feb 2015Allowed
Kerwith Marak Vs State of Meghalaya and Others
Meghalaya High Court · (2015) 02 MEG CK 0007
High Courts18 Feb 2015Partly Allowed
Ebrahim Miah and Others Vs State of Meghalaya and Others
Meghalaya High Court · (2015) 02 MEG CK 0006
High Courts18 Feb 2015Partly Allowed
U. Nolandro Lyngdoh Vs The Khasi Hills Autonomous District Council and Others
Meghalaya High Court · (2015) 02 MEG CK 0005
High Courts12 Feb 2015Dismissed
The Union of India Vs Dickson Ch. Marak
Meghalaya High Court · (2015) 02 MEG CK 0012
Border Security Force Act, 1968 - Section 17, 21(2), 53, 64, 70Criminal Procedure Code, 1973 (CrPC) - Section 475Evidence Act, 1872 - Section 106
High Courts10 Feb 2015Dismissed
Isabella Kyrsian Vs State of Meghalaya and Others
Meghalaya High Court · (2015) 02 MEG CK 0003
Constitution of India, 1950 - Article 14, 16
High Courts09 Feb 2015Disposed off
Dima A. Sangma and Others Vs The Garo Hills Autonomous District Council and Others
Meghalaya High Court · (2015) 02 MEG CK 0004
High Courts05 Feb 2015Allowed
Abdul Sahid Choudhury Vs The Union of India and Others
Meghalaya High Court · (2015) 02 MEG CK 0002
High Courts04 Feb 2015Allowed
Durgesh Kumar Agrawal Vs Union of India and Others
Meghalaya High Court · (2015) 2 GLT 20 : (2015) LabIC 1369
Constitution of India, 1950 - Article 226Evidence Act, 1872 - Section 25, 26
High Courts03 Feb 2015Allowed
Sontush Sangma and Others Vs State of Meghalaya and Others
Meghalaya High Court · (2015) LabIC 2040
High Courts29 Jan 2015Partly Allowed
Jengbha R. Marak Vs State of Meghalaya and Others
Meghalaya High Court · (2015) 01 MEG CK 0003
Penal Code, 1860 (IPC) - Section 323, 34, 506
High Courts28 Jan 2015Allowed
Amrit Cement Industries Ltd. and Others Vs State of Meghalaya and Others
Meghalaya High Court · (2015) 1 GLT 570
General Clauses Act, 1897 - Section 24Meghalaya Transfer of Land (Regulation) Act, 1971 - Section 1, 2(c), 3, 3(1), 4
High Courts27 Jan 2015Disposed off
Alet Marak Vs State of Meghalaya and Others
Meghalaya High Court · (2015) 01 MEG CK 0001