High Courts18 May 2015
Registrar General, High Court of Meghalaya Vs Adelbert Nongrum
Meghalaya High Court · (2015) 4 GLT 526
Constitution of India, 1950 - Article 215Contempt of Courts Act, 1971 - Section 12, 14
COURT ARCHIVE
Meghalaya High Court judgments, 2015
175 judgments · page 7 of 9
High Courts12 May 2015Allowed
Matilda M. Sangma and Others Vs Tripti Dariango
Meghalaya High Court · (2015) 05 MEG CK 0012
Assam Autonomous Districts Administration of Justice (Miscellaneous Provisions) Act, 1957 - Section 2Limitation Act, 1963 - Section 14, 14(1)
High Courts12 May 2015Dismissed
Tenilla Nongrura Marak and Others Vs The Garo Hills Autonomous District Council and Others
Meghalaya High Court · (2015) 05 MEG CK 0011
High Courts11 May 2015Disposed off
Oriental Insurance Company Ltd. Vs Senithson D. Shira and Others
Meghalaya High Court · (2015) 05 MEG CK 0010
High Courts08 May 2015Dismissed
Ashraf Vs Union of India and Others
Meghalaya High Court · (2015) 05 MEG CK 0009
High Courts05 May 2015Disposed off
No. G/134688 Rfn (GD) R. Ramu Vs The Union of India and Others
Meghalaya High Court · (2015) 05 MEG CK 0008
Assam Rifles Act, 2006 - Section 12, 25, 83, 84, 84(2)Central Reserve Police Force Act, 1949 - Section 12, 9Constitution of India, 1950 - Article 226
High Courts01 May 2015Disposed off
Riaz Uddin Vs State of Meghalaya and Others
Meghalaya High Court · (2015) 05 MEG CK 0007
High Courts30 Apr 2015Disposed off
Registrar General, High Court of Meghalaya Vs The Sordar, Skhembor Khongjirem of Wahkhen Village
Meghalaya High Court · (2015) 2 GLT 580
Constitution of India, 1950 - Article 19(1), 19(2), 21, 215Contempt of Courts Act, 1971 - Section 12, 13, 2, 2(c)(i), 4Criminal Procedure Code, 1973 (CrPC) - Section 144
High Courts27 Apr 2015Disposed off
Julian Thongni Vs State Government of Meghalaya and Others
Meghalaya High Court · (2015) 145 FLR 960 : (2015) 2 GLT 543
Constitution of India, 1950 - Article 14, 16, 16(4), 21, 226Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959 - Section 3, 5
High Courts22 Apr 2015Dismissed
Union of India and Others Vs Satya Narayan
Meghalaya High Court · (2015) 147 FLR 685
High Courts22 Apr 2015Dismissed
The Meghalaya Energy Corporation Ltd. Vs Sukendra Sangma
Meghalaya High Court · (2015) 3 ACC 420 : (2015) 2 GLT 593
Electricity Act, 2003 - Section 177, 53
High Courts22 Apr 2015Disposed off
Managing Committee of the Raid Shabong Border Area Secondary School Vs State of Meghalaya and Others
Meghalaya High Court · (2015) 04 MEG CK 0010
Constitution of India, 1950 - Article 226
High Courts21 Apr 2015Disposed off
Cheery May Nongkhlaw Vs The State of Meghalaya and Others
Meghalaya High Court · (2015) 04 MEG CK 0011
High Courts20 Apr 2015Disposed off
Cantonment Harijan Welfare Association and Others Vs The Union of India and Others
Meghalaya High Court · (2015) 04 MEG CK 0009
High Courts17 Apr 2015Allowed
State of Meghalaya and Others Vs Nether M. Sangma and Others
Meghalaya High Court · (2015) 2 GLT 834
Constitution of India, 1950 - Article 226, 32
High Courts16 Apr 2015Allowed
Joseph Pullan and Others Vs North Eastern Hills University and Others
Meghalaya High Court · (2015) 04 MEG CK 0007
High Courts14 Apr 2015Allowed
Runavallerie N. Sangma Vs The State of Meghalaya and Others
Meghalaya High Court · (2015) 2 GLT 840 : (2015) LabIC 2728
High Courts10 Apr 2015Disposed off
Banangsan Tynsong Vs The State of Meghalaya and Others
Meghalaya High Court · (2015) 04 MEG CK 0015
Criminal Procedure Code, 1973 (CrPC) - Section 2(g)Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 7(a), 7-AProtection of Children from Sexual Offences Act, 2012 - Section 10, 34, 34(2)
High Courts09 Apr 2015Allowed
Dalbin N. Marak and Others Vs State of Meghalaya and Others
Meghalaya High Court · (2015) 2 GLT 548
Constitution of India, 1950 - Article 19, 21, 22, 22(2), 22(3)(b)Criminal Procedure Code, 1973 (CrPC) - Section 167Meghalaya Preventive Detention Act, 1995 - Section 3(1), 8(1)
High Courts07 Apr 2015Disposed off
Union of India and Others Vs Lekh Bahadur Thapa
Meghalaya High Court · (2015) 04 MEG CK 0004