High Courts07 Apr 2015
Rani Motors (Authorized Maruti Dealer) Vs The Additional Director, The Directorate General of Central Excise Intelligence and Others
Meghalaya High Court · (2015) 39 STR 204
Finance Act, 1994 - Section 66, 67, 68, 69, 73
COURT ARCHIVE
Meghalaya High Court judgments, 2015
175 judgments · page 8 of 9
High Courts01 Apr 2015Partly Allowed
Trinafancy W. Momin Vs State of Meghalaya and Others
Meghalaya High Court · (2015) 3 GLT 204
Constitution of India, 1950 - Article 136, 226, 32
High Courts01 Apr 2015Disposed off
Deoris Marbaniang Vs State of Meghalaya and Others
Meghalaya High Court · (2015) 04 MEG CK 0001
High Courts31 Mar 2015Dismissed
Seven City Developers Pvt. Ltd. Vs The State of Meghalaya and Others
Meghalaya High Court · (2015) 03 MEG CK 0015
Forest (Conservation) Act, 1980 - Section 2Registration Act, 1908 - Section 17
High Courts30 Mar 2015Allowed
Amzad Hossain and Others Vs State of Meghalaya and Others
Meghalaya High Court · (2015) 03 MEG CK 0002
Meghalaya School Education Act, 1981 - Section 9
High Courts30 Mar 2015Disposed off
Abdul Malek Vs State of Meghalaya and Others
Meghalaya High Court · (2015) 03 MEG CK 0001
High Courts27 Mar 2015Dismissed
Ranbir Kumar Vs R. Bhattacharya
Meghalaya High Court · (2015) 03 MEG CK 0013
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 47, 114
High Courts26 Mar 2015Dismissed
Kenendro N. Marak Vs The State of Meghalaya and Others
Meghalaya High Court · (2015) 03 MEG CK 0014
High Courts26 Mar 2015Dismissed
Pooja Agarwal and Others Vs Union of India and Others
Meghalaya High Court · (2015) 3 GLT 342
Constitution of India, 1950 - Article 14, 14, 15, 16, 16
High Courts25 Mar 2015Allowed
Satyabrata Das Vs State of Meghalaya and Others
Meghalaya High Court · (2015) 03 MEG CK 0012
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 324, 34
High Courts25 Mar 2015Allowed
Mistu Deb and Others Vs State of Meghalaya and Others
Meghalaya High Court · (2015) 03 MEG CK 0011
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 325, 34, 506
High Courts24 Mar 2015Dismissed
The Secretary, Meghalaya Public Service Commission and Others Vs Adelbert Kharlyngdoh and Others
Meghalaya High Court · (2015) 03 MEG CK 0017
High Courts18 Mar 2015Allowed
Vijay Kumar Vs State of Meghalaya and Others
Meghalaya High Court · (2015) 03 MEG CK 0009
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 420, 468
High Courts18 Mar 2015Partly Allowed
Iumingstar Nongsiej Vs State of Meghalaya and Others
Meghalaya High Court · AIR 2015 Meghalya 19
Criminal Procedure Code, 1973 (CrPC) - Section 195Orissa State Commission For Women Act, 1993 - Section 10, 10(1), 10(1)(d)Penal Code, 1860 (IPC) - Section 193, 228
High Courts18 Mar 2015Disposed off
Bingdon Syiemlieh Vs Mukul Jeishi and Others
Meghalaya High Court · (2015) 03 MEG CK 0007
High Courts13 Mar 2015Partly Allowed
Raj Kumar Sethia and Others Vs Tej Karan Sethia and Others
Meghalaya High Court · (2015) 03 MEG CK 0006
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1
High Courts10 Mar 2015Allowed
Ram Bahadur Sunar Vs The Union of India and Others
Meghalaya High Court · (2015) 2 GLT 564
High Courts04 Mar 2015Dismissed
State of Meghalaya and Others Vs Deba Prasad Saha and Others
Meghalaya High Court · (2015) 3 GLT 336 : (2015) LabIC 3015
Constitution of India, 1950 - Article 21, 21AMeghalaya School Education Act, 1981 - Section 5, 5(2)(a), 7
High Courts04 Mar 2015Allowed
JC-3101022 H Nb (Sub) Banbari Lal Vs The Union of India and Others
Meghalaya High Court · (2015) 03 MEG CK 0003
Constitution of India, 1950 - Article 162, 226, 309
High Courts03 Mar 2015Disposed off
ACSCO Travels and Others Vs Indian Airlines Limited
Meghalaya High Court · (2015) 03 MEG CK 0005
Air Corporations Act, 1953 - Section 3