High Courts28 Oct 2015Disposed Off
Prodipta Khongwir Vs The State Government of Meghalaya and Others
Meghalaya High Court · (2015) 10 MEG CK 0003
COURT ARCHIVE
Meghalaya High Court judgments, 2015
175 judgments · page 2 of 9
High Courts28 Oct 2015Disposed Off
Baiengskhem S. Lyngdoh Vs The State of Meghalaya and Others
Meghalaya High Court · (2016) 1 GLT 52
Constitution of India, 1950 - Article 14
High Courts27 Oct 2015Disposed Off
Bhaskar Jyoti Barman Vs The State of Meghalaya and Others
Meghalaya High Court · (2015) 10 MEG CK 0004
High Courts15 Oct 2015Dismissed
Sengkal B. Sangma Vs Indian Oil Corporation Limited and Others
Meghalaya High Court · (2015) 10 MEG CK 0002
Constitution of India, 1950 - Article 226, 32
High Courts13 Oct 2015Allowed
Helal Uddin Sk and Others Vs The State of Meghalaya and Others
Meghalaya High Court · (2016) 1 GLT 189
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 302, 304, 427, 447
High Courts07 Oct 2015Disposed off
Jasvir Singh Vs Union of India and Others
Meghalaya High Court · (2015) 10 MEG CK 0008
Army Act, 1950 - Section 4Constitution of India, 1950 - Article 20, 226Criminal Procedure Code, 1973 (CrPC) - Section 2(n)
High Courts07 Oct 2015Allowed
Verinthia G. Momin Vs The State of Meghalaya and Others
Meghalaya High Court · (2015) 10 MEG CK 0005
High Courts06 Oct 2015Dismissed
Liodrekshon Nongsiang Vs State of Meghalaya and Others
Meghalaya High Court · (2015) 10 MEG CK 0007
Right of Children to Free and Compulsory Education Act, 2009 - Section 23, 24, 29
High Courts29 Sept 2015Dismissed
Josimuddin Ahmed Vs State of Meghalaya and Others
Meghalaya High Court · (2015) 09 MEG CK 0011
Constitution of India, 1950 - Article 226
High Courts28 Sept 2015Allowed
J.M. Thangkhiew and Others Vs The State of Meghalaya and Others
Meghalaya High Court · (2015) 09 MEG CK 0010
Assam Town and Country Planning Act, 1959 - Section 30B, 31Constitution of India, 1950 - Article 19, 21
High Courts11 Sept 2015Allowed
State of Meghalaya Vs Nurul Islam
Meghalaya High Court · (2015) 4 GLT 487
Criminal Procedure Code, 1973 (CrPC) - Section 161, 309, 397, 401, 438Penal Code, 1860 (IPC) - Section 342, 354, 376(2)(1)(a), 376(2)(9)(1), 376(2)(a)(i)Protection of Children from Sexual Offences Act, 2012 - Section 10, 29, 3, 30, 5
High Courts10 Sept 2015Disposed off
Sainkur Dewkhaid and Others Vs Khasi Hills Autonomous District Council, Shillong and Others
Meghalaya High Court · (2015) 09 MEG CK 0009
Constitution of India, 1950 - Article 13(b), 226, 372
High Courts10 Sept 2015Dismissed
Venetta Kharsyntiew and Others Vs Tushar Nath Bhattacharjee and Others
Meghalaya High Court · (2015) 09 MEG CK 0007
Assam Autonomous Districts Administration of Justice Act, 1960 - Section 1, 2Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Order 47 Rule 47, 114, 115Contract Act, 1872 - Section 42
High Courts09 Sept 2015Partly Allowed
Anand Roy Vs Union of India and Others
Meghalaya High Court · (2015) 4 GLT 512
High Courts09 Sept 2015Allowed
Ritesh Ranjan Vs Smita Verma Ranjan and Others
Meghalaya High Court · (2015) 4 GLT 518
Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 125, 320, 482Penal Code, 1860 (IPC) - Section 323, 498A, 498-A, 506
High Courts03 Sept 2015Allowed
Christabell Sohtun Vs Union of India and Others
Meghalaya High Court · (2015) 09 MEG CK 0013
High Courts03 Sept 2015Partly Allowed
Nadurian Lytan Vs Union of India and Others
Meghalaya High Court · (2015) 09 MEG CK 0003
Constitution of India, 1950 - Article 14, 300(A)
High Courts01 Sept 2015Allowed
Rajib Kumar Sarkar Vs The Union of India and Others
Meghalaya High Court · (2015) 09 MEG CK 0012
High Courts01 Sept 2015Disposed off
Alice John Vs The Union of India and Others
Meghalaya High Court · (2015) 09 MEG CK 0006
High Courts01 Sept 2015Dismissed
Lalit Kumar Jha Vs North Eastern Hill University (NEHU) and Others
Meghalaya High Court · (2015) 09 MEG CK 0005
Constitution of India, 1950 - Article 226