COURT ARCHIVE

Manipur High Court judgments, 2020

135 judgments · page 6 of 7

High Courts24 Feb 2020Dismissed

Ahanthem Ibotombi Singh And Ors Vs Central Bureau Of Investigation (C.B.I.) And Anr

Manipur High Court · (2020) 02 MAN CK 0017

Indian Penal Code, 1860 — Section 34, 201, 304, 326, 342Code Of Criminal Procedure, 1973 — Section 161, 227, 228, 397

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High Courts21 Feb 2020Disposed Of

Tekcham Rameshwor Meitei And Ors Vs State Of Manipur And Ors

Manipur High Court · (2020) 02 MAN CK 0016

Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 11(1)Constitution Of India, 1950 — Article 300(A)

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High Courts17 Feb 2020Disposed Of

Md. Meinam Sidique And Ors Vs Union Of India And Ors

Manipur High Court · (2020) 02 MAN CK 0015

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High Courts17 Feb 2020Disposed Of

N.D. Kadenbou And Ors Vs State Of Manipur And Ors

Manipur High Court · (2020) 02 MAN CK 0014

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High Courts11 Feb 2020Dismissed

Babie Shirin And Ors Vs State Of Manipur Through The Chief Secretary And Ors

Manipur High Court · (2020) 02 MAN CK 0013

Code Of Criminal Procedure, 1973 — Section 24(8), 199, 199(2), 199(4), 225, 235, 301, 302Indian Penal Code, 1860 — Section 302Constitution Of India, 1950 — Article 217(2), 21

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High Courts10 Feb 2020Disposed Of

Thoudam Hemjit And Ors Vs State Of Manipur Through The Secretary (Works) And Ors

Manipur High Court · (2020) 02 MAN CK 0012

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High Courts10 Feb 2020Allowed

Dr. Oinam Rajendra Singh Vs Dr. Naorem Jugeshwor Singh And Ors

Manipur High Court · (2020) 02 MAN CK 0011

Manipur Aided College Employees (Service) Rules, 1974 — Rule 4

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High Courts10 Feb 2020Allowed

Brahmacharimayum Achou Sharma Vs State Of Manipur And Ors

Manipur High Court · (2020) 02 MAN CK 0003

Constitution Of India, 1950 — Article 14

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High Courts07 Feb 2020Dismissed

R.K. (O) Sonia Devi Vs Commissioner Of Customs (Preventive)

Manipur High Court · (2020) 02 MAN CK 0010

Customs Act, 1962 — Section 7(1)(C), 11, 28(8), 28(AA), 110, 110(1), 111, 111(b), 111(d), 112, 112(b)(ii), 114(A), 123, 124, 135, 135(1)Foreign Trade (Development And Regulation) Act, 1992 — Section 3(1), 3(2)Sea Customs Act 1878 — Section 178(A), 180

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High Courts07 Feb 2020Disposed Of

Thounaojam Lemba Singh Vs Intelligence Officer

Manipur High Court · (2020) 02 MAN CK 0006

Code Of Criminal Procedure, 1973 — Section 389, 428Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 17(c), 32(A), 50

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High Courts07 Feb 2020Allowed

Yumnam Munindro Mangang Vs State Of Manipur & Ors

Manipur High Court · (2020) 02 MAN CK 0005

Indian Penal Code, 1860 — Section 34, 149, 120(B), 420Prevention Of Corruption Act, 1988 — Section 13(1)(c)(d), 13(2)

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High Courts06 Feb 2020Dismissed

Longjam Tompishak Singh And Ors Vs Khaidem Deepak And Ors

Manipur High Court · (2020) 02 MAN CK 0008

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High Courts05 Feb 2020Disposed Of

R.K.Premjit Singh Vs State Of Manipur & Ors

Manipur High Court · (2020) 02 MAN CK 0004

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High Courts04 Feb 2020Allowed

Karong Kipnu Kom Vs State Of Manipur And Ors

Manipur High Court · (2020) 02 MAN CK 0002

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High Courts04 Feb 2020Disposed Of

Sanoujam Shyamcharan Singh Vs State Of Manipur And Ors

Manipur High Court · (2020) 02 MAN CK 0001

Commissions For Protection Of Child Rights Act, 2005 — Section 7, 8(2), 18Manipur Commission For Protection Of Child Rights Rules, 2011 Rule 6(A)Constitution Of India, 1950 — Article 14, 16, 226

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High Courts03 Feb 2020Dismissed

Km.Thokchom Premlata Dev Vs State Of Manipur And Ors

Manipur High Court · (2020) 02 MAN CK 0007

Street Vendors (Protection Of Livelihood And Regulation Of Street Vending) Act, 2014 — Section 3, 38

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High Courts31 Jan 2020Allowed

Thongam Shyamo Singh And Ors Vs State Of Manipur And Ors

Manipur High Court · (2020) 01 MAN CK 0015

Manipur Municipalities Act, 1994 — Section 2(9), 31, 31(1), 31(2), 51Constitution Of India, 1950 — Article 189, 246

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High Courts30 Jan 2020Allowed

Gangmei Gaidon Rongmei Vs State Of Manipur And Ors

Manipur High Court · (2020) 01 MAN CK 0014

Manipur Municipalities Act, 1994 — Section 2(41), 4, 6, 7(1), 7(2), 9, 10(1), 12(A), 12(C)(1), 12(J), 12(k), 12(M), 12(P), 12(Q), 29, 205

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High Courts29 Jan 2020Allowed

Moirangthem Karamchand Singh Vs State Of Manipur

Manipur High Court · (2020) 01 MAN CK 0019

Constitution Of India, 1950 — Article 14

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High Courts29 Jan 2020Allowed

Irom Randhir Singh @ Naoba Vs State Of Manipur And Ors

Manipur High Court · (2020) 01 MAN CK 0018

Code Of Criminal Procedure, 1973 — Section 154, 161, 320(1), 320(2), 482Indian Penal Code, 1860 — Section 307, 324, 326, 380, 384, 385, 406, 461, 489, 498(A), 506, 507

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