High Courts11 Jan 2017Dismissed
Shri Moirangthem Hemanta Singh Vs Shri Ningthoujam Biren Singh
Manipur High Court · (2017) ACD 261 : (2017) 171 AIC 584 : (2017) 1 GauLT 632
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, Section 139
