Tribunals and Commissions27 Mar 2023Dismissed
State Bank of India Vs M/s S. K. Rice Mill
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0026
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments
2,242 judgments · page 57 of 113
Tribunals and Commissions24 Mar 2023Disposed Of
Ganesh Dhanwat Vs Piramal Capital & Housing Finance Ltd
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0022
Tribunals and Commissions24 Mar 2023Disposed Of
IFL Housing Finance Ltd Vs Sanjeev Kumar & Ors
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0021
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17(5)
Tribunals and Commissions23 Mar 2023Disposed Of
Mahenta PD & Ors Vs Authorised Officer, Bajaj Finance Ltd
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0023
Tribunals and Commissions22 Mar 2023Allowed
Saroja Jute Mills Private Limited Vs Vs State Bank of India
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0025
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)
Tribunals and Commissions22 Mar 2023Allowed
IDBI Bank Ltd And Anr Vs Bangla Bijuli Power Technologies Private Limited
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0024
Code of Civil Procedure, 1908 — Order 20 Rules 4, Order 20 Rules 5Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(3A), 17Security Interest (Enforcement) Rules, 2002 — Rule 8(1), 8(2)
Tribunals and Commissions22 Mar 2023Disposed Of
G. K. Bhatnagar & Ors. Vs Bank of Baroda
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0020
Recovery of Debts Due to Banks & Financial Institutions Act, 1993 — Section 17(A)
Tribunals and Commissions21 Mar 2023Disposed Of
Shankar Nath Jha & Anr Vs Bank of Baroda
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0019
Tribunals and Commissions21 Mar 2023Disposed Of
Nitin Soni Vs Cholamandalam Investment And Finance Company Ltd
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0018
Tribunals and Commissions16 Mar 2023Partly Allowed
State Bank of India Vs V. Karthick
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0016
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14
Tribunals and Commissions13 Mar 2023Dismissed
M/s Aarkay Tex & Ors. Vs UCO Bank & Anr
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0015
Tribunals and Commissions08 Mar 2023Dismissed
Chackalakkal Mathew Poulose Vs Bank of Baroda & Anr
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0007
Recovery of Debts Due to Banks & Financial Institutions Act, 1993 — Section 19(25)
Tribunals and Commissions03 Mar 2023Disposed Of
M/s Vidhya Surgical Cotton & Ors. Vs Bank of India & Anr
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0009
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 18(1)
Tribunals and Commissions03 Mar 2023Disposed Of
Shri Mahesh S/o Deodutta Gupta and Ors Vs Reliance Assets Reconstruction Co. Ltd & Ors
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0008
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 18(1)
Tribunals and Commissions03 Mar 2023Disposed Of
Dr. Veena Tiwari Vs Corporation Bank
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0004
Tribunals and Commissions03 Mar 2023Disposed Of
R.K. Enterprises & Ors Vs Pegasus Assets Reconstruction Private Ltd. & Ors
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0003
Limitation Act, 1963 — Section 5Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 14, 17(1)
Tribunals and Commissions02 Mar 2023Disposed Of
M/s IMRG Global & Ors Vs Punjab and Sind Bank
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0006
Tribunals and Commissions02 Mar 2023Disposed Of
United Cold Chain & Food Processing Ltd Vs Canara Bank (Syndicate Bank) & Ors
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0005
Tribunals and Commissions02 Mar 2023Disposed Of
Bank of Baroda Vs Mrs. Anita Agarwal
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0001
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 27
Tribunals and Commissions01 Mar 2023Dismissed
M/s Shekhar Enterprises Vs Authorised Officer/CEO, Tirupati Urban Co op. Bank Ltd
Debts Recovery Appellate Tribunal · (2023) 03 DRAT CK 0013
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13, 13(2), 13(3), 13(4), 14, 17(1)