Tribunals and Commissions09 Jun 2023Dismissed
Trust Bank Ltd Vs Indian Bank
Debts Recovery Appellate Tribunal · (2023) 06 DRAT CK 0015
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments
2,242 judgments · page 54 of 113
Tribunals and Commissions08 Jun 2023Allowed
Smt. Anita Agarwal Vs Punjab National Bank
Debts Recovery Appellate Tribunal · (2023) 06 DRAT CK 0016
Limitation Act, 1963 — Section 5
Tribunals and Commissions08 Jun 2023Dismissed
M/S Ganekar & Co And Anr Vs Authorised Officer, Canara Bank
Debts Recovery Appellate Tribunal · (2023) 06 DRAT CK 0013
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 17
Tribunals and Commissions08 Jun 2023Disposed Of
M/s. Annai Electrical Company & Anr Vs Indian Overseas Bank
Debts Recovery Appellate Tribunal · (2023) 06 DRAT CK 0012
Tribunals and Commissions08 Jun 2023Disposed Of
Bank of India Vs Mr Abraham & Anr
Debts Recovery Appellate Tribunal · (2023) 06 DRAT CK 0011
Negotiable Instruments Act, 1881 — Section 131, 131A
Tribunals and Commissions06 Jun 2023Disposed Of
S. Saravana Kumar Vs Branch Manager, ICICI Bank Ltd
Debts Recovery Appellate Tribunal · (2023) 06 DRAT CK 0010
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 14
Tribunals and Commissions06 Jun 2023Disposed Of
Asset Advisory Services India Pvt Ltd Vs Indian Overseas Bank & 2 Ors
Debts Recovery Appellate Tribunal · (2023) 06 DRAT CK 0007
Tribunals and Commissions06 Jun 2023Dismissed
Sanskar Bharti Foundation Vs Aditya Birla Finance Ltd
Debts Recovery Appellate Tribunal · (2023) 06 DRAT CK 0003
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 14, 17, 17(1), 18, 18(1)Transfer of Property Act 1882 — Section 7, 8, 65A, 111
Tribunals and Commissions05 Jun 2023Dismissed
Ganga Construction Vs Punjab National Bank & Ors
Debts Recovery Appellate Tribunal · (2023) 06 DRAT CK 0004
Tribunals and Commissions05 Jun 2023Allowed
Punjab National Bank Vs Basil Resource Pvt. Ltd. & Ors
Debts Recovery Appellate Tribunal · (2023) 06 DRAT CK 0002
Limitation Act, 1963 — Section 5
Tribunals and Commissions02 Jun 2023Disposed Of
Pramod Wasudeo Harshe Vs Bank of Baroda & Anr
Debts Recovery Appellate Tribunal · (2023) 06 DRAT CK 0008
Tribunals and Commissions02 Jun 2023Disposed Of
Rameshwari Devi Vs Canara Bank
Debts Recovery Appellate Tribunal · (2023) 06 DRAT CK 0001
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 18
Tribunals and Commissions01 Jun 2023Allowed
ICICI Bank Ltd Vs Kulkarni Engineering Associates Ltd. & Ors
Debts Recovery Appellate Tribunal · (2023) 06 DRAT CK 0005
Code of Civil Procedure, 1908 — Order 1 Rule 10
Tribunals and Commissions30 May 2023Dismissed
Vimal Jagdishprasad Agarwal & Ors Vs Central Bank of India
Debts Recovery Appellate Tribunal · (2023) 05 DRAT CK 0025
Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 20, 31
Tribunals and Commissions30 May 2023Disposed Of
M/s Mitexo & Ors Vs Canara Bank
Debts Recovery Appellate Tribunal · (2023) 05 DRAT CK 0024
Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 19(25), 21, 30
Tribunals and Commissions29 May 2023Allowed
Rajendra Singh Vs Authorized Officer, Central Bank of India & Anr
Debts Recovery Appellate Tribunal · (2023) 05 DRAT CK 0023
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(3), 13(4), 14, 18
Tribunals and Commissions26 May 2023Allowed
State Bank of India Vs Shrikrishna Agro Farm & Ors
Debts Recovery Appellate Tribunal · (2023) 05 DRAT CK 0020
Code of Civil Procedure, 1908 — Order 6 Rule 17, Order 8 Rule 6A(1)Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 19(5), 22
Tribunals and Commissions24 May 2023Dismissed
Umesh Shankarlal Singhal & Ors Vs Bank of Maharashtra & Ors
Debts Recovery Appellate Tribunal · (2023) 05 DRAT CK 0022
Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 25(a)
Tribunals and Commissions24 May 2023Disposed Of
M/s Maa Poornagiri Sheetgrah Pvt. Ltd. and Ors Vs Bank of India & Ors
Debts Recovery Appellate Tribunal · (2023) 05 DRAT CK 0016
Tribunals and Commissions23 May 2023Disposed Of
State Bank of India Vs Ruchi A Lalwani (Jain) & Ors
Debts Recovery Appellate Tribunal · (2023) 05 DRAT CK 0019