COURT ARCHIVE

Debts Recovery Appellate Tribunal judgments

2,242 judgments · page 52 of 113

Tribunals and Commissions18 Dec 2023Disposed Of

M/s Siddhivinayak Communication Through Its Proprietor Pawan Vs Shamrao Vithal Cooperative Bank

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0035

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 18(1)Recovery of Debts and Bankruptcy Act, 1993 — Section 20(2)

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Tribunals and Commissions18 Dec 2023Dismissed

Punjab National Bank Vs Binod Kumar And Ors

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0003

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 18Security Interest (Enforcement) Rules, 2002 — Rule 8(5), 8(6), 8(7), 9(1)

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Tribunals and Commissions18 Dec 2023Disposed Of

Ramjee Singh And Anr Vs Punjab National Bank And Anr

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0002

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 14, 17, 18Security Interest (Enforcement) Rules, 2002 — Rule 3, 8(1), 8(2), 8(6), 9

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Tribunals and Commissions15 Dec 2023Disposed Of

Sonali Sunil Biradar Vs Janata Sahakari Bank Ltd. & Ors

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0042

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(3), 14, 18(1)

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Tribunals and Commissions15 Dec 2023Allowed

Piramal Capital & Housing Finance Ltd Vs Vivaswan Industries & Ors

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0034

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(3), 13(4), 14, 17(1)

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Tribunals and Commissions14 Dec 2023Dismissed

Mrs. K.Letchoumy Kanagarajan Vs State Bank Of India

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0010

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 18(1)

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Tribunals and Commissions14 Dec 2023Dismissed

M/s. Khayati Steel Industries Pvt Ltd Vs M/s. Vedik Ispat Pvt Ltd

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0009

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(9)Security Interest (Enforcement)Rules, 2002 — Rule 8(6), 9(1), 9(2), 9(3), 9(4), 9(5), 9(6)

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Tribunals and Commissions13 Dec 2023Disposed Of

Kalpeshkumar Dhirajlal Kothari & Ors Vs HDFC Bank Ltd

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0033

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(3), 13(3A), 13(4), 14, 18(1)

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Tribunals and Commissions12 Dec 2023Disposed Of

Koushalyadevi Anilkumar Agarwal Vs Authorised Officer, DCB Bank Ltd

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0031

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)

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Tribunals and Commissions12 Dec 2023Disposed Of

Mr Rajan Vs State Bank Of India

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0008

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 26(D)Security Interest (Enforcement) Rules, 2002 — Rule 8, 8(1), 8(6), 9

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Tribunals and Commissions11 Dec 2023Dismissed

M/s India Steel Works Ltd. & Ors Vs Kotak Mahindra Bank Ltd

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0027

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Tribunals and Commissions11 Dec 2023Dismissed

Bandu Pandurang Salunke Vs Tata Capital Financial Services Ltd. & Ors

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0026

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Tribunals and Commissions08 Dec 2023Dismissed

Mahadev Hari Sarmalkar Vs ICICI Bank Ltd. & Ors

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0020

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 14, 17, 17(1), 17(3)Recovery of Debts and Bankruptcy Act, 1993 — Section 19(18)

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Tribunals and Commissions08 Dec 2023Disposed Of

Sukhbeer Singh Vs Canara Bank & Ors

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0001

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 18

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Tribunals and Commissions07 Dec 2023Disposed Of

Pradeep Gordhandas Vora Vs HDFC Bank Ltd

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0025

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Tribunals and Commissions07 Dec 2023Disposed Of

Jayprakash Jagandas Mangtani & Ors Vs Bandhan Bank Ltd

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0024

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(4), 14, 18(1)

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Tribunals and Commissions07 Dec 2023Dismissed

Renuka Devi And Ors Vs Tamilnadu Ercantile Bank Ltd

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0007

Recovery of Debts and Bankruptcy Act, 1993 — Section 2(g), 19(1), 19(25), 31A

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Tribunals and Commissions06 Dec 2023Disposed Of

Dakshin Bihar Gramin Bank Vs Kritika Agro Industries Pvt. Ltd. And Ors

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0043

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Tribunals and Commissions06 Dec 2023

Ms Bushra Nizamuddin Ali Vs Bank of Baroda & Anr

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0023

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 17(4A)Transfer of Property Act 1882 — Section 65(A), 107

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Tribunals and Commissions06 Dec 2023Dismissed

Authum Investment & Infrastructure Limited Vs Shakuntalam Landcraft Pvt. Ltd. & Ors

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0022

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