Code of Civil Procedure, 1908 — Order 21 Rule 58Transfer of Property Act 1882 — Section 53A, 54, 55Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 29, 30

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Tribunals and Commissions11 Jan 2024Dismissed

M/s. Computak India Limited Vs State Bank of India

Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0016

Code of Civil Procedure, 1908 — Order 23 Rule 2Limitation Act, 1963 — Section 5, 14

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Tribunals and Commissions10 Jan 2024Disposed Of

M/s Krishidhan Farms Pvt. Ltd. & Anr Vs The Recovery Officer & Ors

Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0048

Debts Due to Banks and Financial Institutions Act, 1993 — Section 21

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Tribunals and Commissions10 Jan 2024Disposed Of

Angle Aruna Rebello & Anr Vs GIC Housing Finance Ltd

Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0047

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 14, 18(1)

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Tribunals and Commissions10 Jan 2024Disposed Of

Jaswanti G. Badiani Vs M/s Pegasus Assets Reconstruction Company Pvt. Ltd. & Ors

Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0046

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 18(1)

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Tribunals and Commissions10 Jan 2024Disposed Of

Stone Yuug Corporation & Ors Vs Bank of Baroda

Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0021

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 18(1)

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Tribunals and Commissions09 Jan 2024Disposed Of

Kokila H. Shah Vs Alchemist Assets Reconstruction Co. Ltd

Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0045

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Tribunals and Commissions08 Jan 2024Disposed Of

Adi Impex Infra Services Vs State Bank of India & Ors

Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0044

Recovery of the Debts and Bankruptcy Act, 1993 — Section 20(1), 30

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Tribunals and Commissions08 Jan 2024Disposed Of

Shalan Sakharam Patil & Ors Vs Bandhan Bank Ltd

Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0043

Recovery of the Debts and Bankruptcy Act, 1993 — Section 22(2)

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Tribunals and Commissions05 Jan 2024Dismissed

IARC Pvt Ltd Vs Maharashtra State Financial Corporation & Ors

Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0042

Recovery of the Debts and Bankruptcy Act, 1993 — Section 30

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Tribunals and Commissions05 Jan 2024Dismissed

Sonali Sunil Biradar Vs Janata Sahakari Bank Ltd. & Ors

Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0041

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Tribunals and Commissions05 Jan 2024Dismissed

Sheeba Dileep Vs South Indian Bank Ltd

Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0015

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Tribunals and Commissions05 Jan 2024Allowed

M/s Vaikund Property Development Pvt Ltd and Others Vs Indian Bank

Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0014

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Tribunals and Commissions04 Jan 2024Dismissed

Salvia Satinder Mehra Vs Bank of Baroda & Ors

Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0040

Recovery Of Debts And Bankruptcy Act, 1993 — Section 19(25)Indian Penal Code, 1860 — Section 341, 452, 457Protection of Women from Domestic Violence Act, 2005 — Section 12, 17, 18,19, 20, 22

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Tribunals and Commissions04 Jan 2024Disposed Of