COURT ARCHIVE

Debts Recovery Appellate Tribunal judgments

2,242 judgments · page 53 of 113

Tribunals and Commissions06 Dec 2023Disposed Of

Swati Vishal Bhusawalia & Ors Vs Union Bank of India & Anr

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0021

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 14

Tribunals and Commissions06 Dec 2023Allowed

M/s Uttam Foma Techno Cast Pvt. Ltd Vs IDBI Bank Ltd. & Ors

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0019

Tribunals and Commissions05 Dec 2023

Shailesh S/o Shalikram Rangari Vs Authorized Officer, Phoenix ARC Pvt. Ltd. & Ors

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0018

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 14, 17(1)

Tribunals and Commissions05 Dec 2023Disposed Of

M/s Vasa Aluminium Pvt. Ltd. & Ors Vs Bank of Baroda

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0017

Tribunals and Commissions05 Dec 2023Dismissed

Rajendra C. Tiwari Vs State Bank of India & Ors

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0016

Tribunals and Commissions05 Dec 2023Dismissed

Jyoti Ashok Rajput Vs ICICI Bank & Ors

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0015

Recovery of Debts Due to Banks & Financial Institutions Act, 1993 — Section 19(25)

Tribunals and Commissions05 Dec 2023

Canara Bank Vs M/s. Sony Surgicare & Ors

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0014

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)

Tribunals and Commissions05 Dec 2023Allowed

IDBI Bank Limited Vs Ramdas Shankar Satras & Ors

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0013

Recovery of Debts Due to Banks & Financial Institutions Act, 1993 — Section 19(1)

Tribunals and Commissions04 Dec 2023Disposed Of

M/s Tirupati Tirumala Hotels Pvt. Ltd. & Ors Vs Authorized Officer, State Bank Of India

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0012

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 14, 18(1)

Tribunals and Commissions30 Jun 2023Disposed Of

M/S. Ashwa Gold Through Its Properitor Mayur Suresh Chandra Shah Vs Canara Bank

Debts Recovery Appellate Tribunal · (2023) 06 DRAT CK 0025

Tribunals and Commissions27 Jun 2023Dismissed

Mr. Anthony Samy Vs Authorised Officer, State Bank of India

Debts Recovery Appellate Tribunal · (2023) 06 DRAT CK 0024

Limitation Act, 1963 — Section 5Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17, 17(1)

Tribunals and Commissions26 Jun 2023Dismissed

Vimla Devi Sharma Vs Bank of Baroda & Ors

Debts Recovery Appellate Tribunal · (2023) 06 DRAT CK 0022

Registration Act, 1908 — Section 17, 17(1)(b)Indian Stamp Act, 1899 — Section 35

Tribunals and Commissions22 Jun 2023Dismissed

Borna Mondal Vs Bank of Maharashtra Jadavpur Branch

Debts Recovery Appellate Tribunal · (2023) 06 DRAT CK 0023

Tribunals and Commissions21 Jun 2023Allowed

Punjab National Bank Vs Reliance Corporate It Park

Debts Recovery Appellate Tribunal · (2023) 06 DRAT CK 0020

Code of Civil Procedure, 1908 — Order 1 Rule 10Recovery of Debts and Bankruptcy Act 1993 — Section 19Transfer of Property Act 1882 — Section 58

Tribunals and Commissions21 Jun 2023Dismissed

Purabi Debbarma Ghosh And Ors Vs Tripura Gramin Bank And Ors

Debts Recovery Appellate Tribunal · (2023) 06 DRAT CK 0019

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 17Security Interest (Enforcement) Rules, 2002 — Rule 6(2), 8(6), 9(1)

Tribunals and Commissions20 Jun 2023Allowed

UCO Bank & Anr Vs EasternTimber Commo Trade Pvt. Ltd. & Ors

Debts Recovery Appellate Tribunal · (2023) 06 DRAT CK 0021

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2)

Tribunals and Commissions16 Jun 2023Disposed Of

Prateek Gupta Vs Kotak Mahindra Bank

Debts Recovery Appellate Tribunal · (2023) 06 DRAT CK 0018

Tribunals and Commissions14 Jun 2023Dismissed

M/s Gupta Cold Drinks Agency Vs Baroda Uttar Pradesh Gramin Bank

Debts Recovery Appellate Tribunal · (2023) 06 DRAT CK 0017

Tribunals and Commissions12 Jun 2023Dismissed

UCO Bank & Another Vs Saraswati Bastralay & Another

Debts Recovery Appellate Tribunal · (2023) 06 DRAT CK 0014

Tribunals and Commissions12 Jun 2023Disposed Of

Rajan Joseph Vs Indian Overseas Bank

Debts Recovery Appellate Tribunal · (2023) 06 DRAT CK 0009

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 18