Tribunals and Commissions30 Aug 2016Dismissed
M/s Perstorp Chemicals Gmbh And Anr. Vs Designated Authority And Ors.
Customs, Excise And Service Tax Appellate Tribunal · (2016) 08 CESTAT CK 0012
COURT ARCHIVE
Customs, Excise And Service Tax Appellate Tribunal judgments
2,079 judgments · page 85 of 104
Tribunals and Commissions30 Aug 2016Dismissed
M/s. Jindal Stainless Ltd. Vs Designated Authority And Ors.
Customs, Excise And Service Tax Appellate Tribunal · (2016) 08 CESTAT CK 0011
Customs Tariff (Anti-dumping Duty on Dumped Articles), Rules, 1995 — Rule 4, 4(d)
Tribunals and Commissions24 Aug 2016Dismissed
M/s. Sandeep Organics Pvt. Ltd. And Ors. Vs Designated Authority And Ors.
Customs, Excise And Service Tax Appellate Tribunal · (2016) 08 CESTAT CK 0010
Customs Tariff (Anti-dumping Duty on Dumped Articles), Rules, 1995 — Rule 14, 23
Tribunals and Commissions24 Aug 2016Dismissed
Sandeep Organics Pvt. Ltd. Vs Designated Authority And Ors.
Customs, Excise And Service Tax Appellate Tribunal · (2016) 08 CESTAT CK 0009
Tribunals and Commissions24 Aug 2016Dismissed
M/s The Dyestuffs Manufacturers' Association of India Vs Union of India/DA
Customs, Excise And Service Tax Appellate Tribunal · (2016) 08 CESTAT CK 0008
Customs Tariff (Anti-dumping Duty on Dumped Articles), Rules, 1995 — Rule 2(b)
Tribunals and Commissions24 Aug 2016Dismissed
M/s. Honest Enterprises Ltd. And Ors. Vs Designated Authority And Ors.
Customs, Excise And Service Tax Appellate Tribunal · (2016) 08 CESTAT CK 0007
Customs Tariff (Anti-dumping Duty on Dumped Articles), Rules, 1995 — Rule 6(8)Customs Tariff Act, 1975 — Section 9A(I)(c)
Tribunals and Commissions23 Aug 2016Dismissed
M/s Rishircop Polymers Pvt. Ltd. And Ors. Vs Designated Authority And Ors.
Customs, Excise And Service Tax Appellate Tribunal · (2016) 08 CESTAT CK 0006
Customs Tariff Act, 1975 — Chapter 29, 38Anti Dumping Duty on Dumped Articles and for Determination of Injury) Rules, 1995 — Rule 23, 23(3)
Tribunals and Commissions22 Aug 2016Disposed Of
M/s. Century Ply Board (I) Ltd. Vs Designated Authority And Ors.
Customs, Excise And Service Tax Appellate Tribunal · (2016) 08 CESTAT CK 0005
Tribunals and Commissions19 Aug 2016Allowed
M/s. Air India Vs C.S.T. Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2016) 08 CESTAT CK 0004
Finance Act, 1994 — Section 65(105)(zzzo), 65(113), 65(115), 77
Tribunals and Commissions18 Aug 2016Dismissed
M/s Ashok Leyland Limited Vs Designated Authority, DGAD, MoF.
Customs, Excise And Service Tax Appellate Tribunal · (2016) 08 CESTAT CK 0003
Tribunals and Commissions11 Aug 2016Allowed
M/s. A.P.S. Enterprises Pvt. Ltd. Vs C.C.E., Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2016) 08 CESTAT CK 0002
Central Excise Tariff Act, 1985 — Chapter 76
Tribunals and Commissions02 Aug 2016Allowed
M/s Shiv Shakti Engineering Services Vs C.C., C.E. And S.T.Gwalior
Customs, Excise And Service Tax Appellate Tribunal · (2016) 08 CESTAT CK 0001
Finance Act, 1994 — Section 76, 77, 78, 80
Tribunals and Commissions29 Jul 2016Allowed
M/s Shyam Oil Cake Pvt. Ltd. And Anr. Vs C.C.E. Jaipur-II And Anr.
Customs, Excise And Service Tax Appellate Tribunal · (2016) 07 CESTAT CK 0005
Central Excise Tariff Act, 1985 — Chapter 15Central Excise Act, 1944 — Section 11B, 11B(2)
Tribunals and Commissions28 Jul 2016Dismissed
C.C.E. And ST, Jodpur Vs G.S. Bansal And Company
Customs, Excise And Service Tax Appellate Tribunal · (2016) 07 CESTAT CK 0004
Tribunals and Commissions22 Jul 2016Dismissed
M/s Intex Infosolutions Ltd. And Ors. Vs C.C.E. Delhi-II And Ors.
Customs, Excise And Service Tax Appellate Tribunal · (2016) 07 CESTAT CK 0003
Central Excise Act, 1944 — Section 11AC
Tribunals and Commissions15 Jul 2016Allowed
M/s.Hindustan Zinc Ltd. Vs C.C.E And S.T., Udaipur
Customs, Excise And Service Tax Appellate Tribunal · (2016) 07 CESTAT CK 0002
Central Excise Tariff Act, 1985 — Chapter 26, Section 3Cenvat Credit Rules, 2004 — Rule 3, 3(7)(b), 9
Tribunals and Commissions13 Jul 2016Allowed
M/s Sharda Exports Vs C.C. And S.T. Dehradun
Customs, Excise And Service Tax Appellate Tribunal · (2016) 07 CESTAT CK 0001
Finance Act, 2016 — Section 160
Tribunals and Commissions30 Jun 2016Allowed
Raghav Construction Vs C.C.E. And S.T.- Jaipur-I
Customs, Excise And Service Tax Appellate Tribunal · (2016) 06 CESTAT CK 0007
Finance Act, 1994 — Section 65(105), 78
Tribunals and Commissions30 Jun 2016Disposed Of
Friendz Exhibition And Promotions (P) Ltd. Vs C.S.T., Delhi I
Customs, Excise And Service Tax Appellate Tribunal · (2016) 06 CESTAT CK 0006
Service Tax Rules, 1994 — Rule 6Finance Act, 1994 — Section 76
Tribunals and Commissions28 Jun 2016Allowed
Vodafone Essar Mobile Services Ltd. Vs C.S.T., Delhi III
Customs, Excise And Service Tax Appellate Tribunal · (2016) 06 CESTAT CK 0004
Cenvat Credit Rules, 2004 — Rule 15, 15(4), 15(2)Finance Act, 1994 — Section 77, 78, 80