COURT ARCHIVE

Customs, Excise And Service Tax Appellate Tribunal judgments

2,079 judgments · page 43 of 104

Tribunals and Commissions25 Nov 2021Allowed

M/s.Sterling Biotech Ltd. Vs Commissioner Of GST And Central Excise

Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0071

Cenvat Credit Rules, 2004 — Rule 6(3)Central Excise Act, 1944 — Section 2(d)

Tribunals and Commissions25 Nov 2021Allowed

M/s Jovex International Vs Commissioner, Central Tax

Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0068

Central Excise Act, 1944 — Section 11BB, 35F, 35FF, 35EECentral Excise Tariff Act, 1985 — Chapter 33

Tribunals and Commissions24 Nov 2021Allowed

M/s Pearl Drinks Limited Vs C.G. And S.T. Jammu

Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0079

Central Excise Act, 1944 — Section 11A

Tribunals and Commissions23 Nov 2021Disposed Of

Prakash Webtech Pvt.Ltd. Vs Commissioner Of CGST, Faridabad

Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0078

Tribunals and Commissions23 Nov 2021Allowed

M/s. Rajindera Industries Vs Commissioner Of CGST, Jammu

Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0077

Tribunals and Commissions23 Nov 2021Allowed

M/s. Jyothy Laboratories Vs Commissioner Of CGST, Jammu

Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0076

Tribunals and Commissions23 Nov 2021Allowed

M/s. Modern Papers Vs Commissioner Of CGST, Jammu

Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0075

Tribunals and Commissions23 Nov 2021Disposed Of

M/s Mercantile And Marine Services Vs Commissioner Of Customs, Cochin-cus

Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0070

Customs Brokers Licensing Regulations, 2018 — Regulation 10(d), 10(e), 17

Tribunals and Commissions23 Nov 2021Dismissed

Commissioner Of Central Tax, Bengaluru East Vs M/s. Lenovo (India) Pvt Ltd

Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0069

Cenvat Credit Rules, 2004 — Rule 2(m), 5, 6(2), 6(3), 6(3A), 6(3A)(c)(ii), 6(3A)(c)(iii), 7Service Tax Rules, 1994 — Rule 4A, 4(3A)Central Excise Rules, 2002 — Rule 9

Tribunals and Commissions23 Nov 2021Disposed Of

Rajeshwar Prasad R Dubey And Ors. Vs C.C.E. And S.T.-Daman

Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0067

Central Excise Rules, 2002 — Rule 26

Tribunals and Commissions23 Nov 2021Dismissed

Rishabh Plast Industries Vs C.C.E. And S.T.-Daman

Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0066

Finance Act, 1994 — Section 66E

Tribunals and Commissions23 Nov 2021Disposed Of

M/s Insecticides India Ltd Vs Commissioner Of C G And S T, Jammu

Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0063

Tribunals and Commissions23 Nov 2021Partly Allowed

Principal Commissioner Of Customs (Port), Kolkata Vs M/s Kanha Electronics, Kolkata

Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0057

Customs Act, 1962 — Section 17, 17(4), 46, 54, 77, 111, 111(d), 111(m), 112, 112(a)(ii), 125Bureau of Indian Standards Act, 1986 — Section 10, 10(p), 10(1)(p)Bureau of Indian Standards Rules, 1987 — Rule 13, 13(fa)

Tribunals and Commissions23 Nov 2021Partly Allowed

M/s. eShakti.com Private Limited Vs Commissioner Of G.S.T. And Central Excise

Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0047

Tribunals and Commissions22 Nov 2021Allowed

M/s Armstrong World Industries (India) Private Limited Vs Commissioner Of Customs Nhava Sheva -III

Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0074

Customs Tariff Act, 1975 — Section 3(5)Customs Act, 1962 — Section 25(1)

Tribunals and Commissions22 Nov 2021Allowed

M/s. ACC Limited (Unit: Madukkarai Cement Works) Vs Commissioner Of G.S.T. And Central Excise

Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0046

Cenvat Credit Rules, 2004 — Rule 15(2)Central Excise Act, 1944 — Section 11A, 11B, 11AC(c)

Tribunals and Commissions22 Nov 2021Allowed

M/s.V.R. Tools Vs Commissioner Of Customs

Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0045

Customs Act, 1962 — Section 112(a), 114A, 114AA, 117, 149

Tribunals and Commissions18 Nov 2021Partly Allowed

Bochasanwasi Shri Aksharpurushottam Swaminarayan Sansth Vs C.C.-Ahmedabad

Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0062

Customs Act, 1962 — Section 27(A)

Tribunals and Commissions18 Nov 2021Allowed

Jindal Texofab Ltd Vs C.C.E.-Ahmedabad-I

Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0061

Cenvat Credit Rules, 2004 — Rule 9A

Tribunals and Commissions18 Nov 2021Disposed Of

Indian Oil Corporation Limited Vs C.C.E. And S.T.-Vadodara-I

Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0060

Customs Act, 1962 — Section 154