Tribunals and Commissions02 Dec 2021Allowed
Apollo Tyres Ltd Vs C.C.-Ahmedabad
Customs, Excise And Service Tax Appellate Tribunal · (2021) 12 CESTAT CK 0019
Customs Tariff Act, 1975 — Chapter 39, Section 9A
COURT ARCHIVE
Customs, Excise And Service Tax Appellate Tribunal judgments
2,079 judgments · page 42 of 104
Tribunals and Commissions02 Dec 2021Allowed
M/s Mahendra Steel Industries Vs Commissioner, Central Excise And Central Goods And Service Tax
Customs, Excise And Service Tax Appellate Tribunal · (2021) 12 CESTAT CK 0002
Central Excise Rules, 1944 — Rule 96ZP(3), 173QCentral Excise Tariff Act, 1985 — Chapter 72Central Excise Act, 1944 — Section 11AA, 11AB
Tribunals and Commissions02 Dec 2021Allowed
M/s Capital Hi Tech Engineering Pvt. Ltd. Vs Commissioner Of Central Excise And Customs, Central Goods And Service Tax
Customs, Excise And Service Tax Appellate Tribunal · (2021) 12 CESTAT CK 0001
Central Excise Rules, 2002 — Rule 8(3A), 25, 25(1), 26, 27
Tribunals and Commissions01 Dec 2021Dismissed
Nilkanth Concast Pvt Ltd Vs C.C.E.-Kutch (Gandhidham)
Customs, Excise And Service Tax Appellate Tribunal · (2021) 12 CESTAT CK 0018
Central Excise Tariff Act, 1985 — Chapter 72Central Excise Act, 1944 — Section 11A, 11A(1), 11ABCentral Excise Rules, 2004 — Rule 27
Tribunals and Commissions01 Dec 2021Allowed
Wagad Infraprojects Pvt Limited Vs Commissioner Of Central Excise And ST, Vadodara
Customs, Excise And Service Tax Appellate Tribunal · (2021) 12 CESTAT CK 0017
Finance Act, 1994 — Section 2(2), 65(54), 65(105)(zzzza), 66E, 67, 73Service Tax (Determination of Value) Rules, 2006 — Rule 2A(i), 2A(ii)(A)Central Excise Act, 1944 — Section 2(f), 4
Tribunals and Commissions01 Dec 2021Allowed/Dismissed
M/s. Jsw Steel Ltd Vs Commissioner Of Central Excise, Customs And Service Tax-BELGAUM
Customs, Excise And Service Tax Appellate Tribunal · (2021) 12 CESTAT CK 0008
Central Excise Act, 1944 — Section 11ACFinance Act, 1994 — Section 65(105)(d), 65(105)(o), 65(105)(zo), 65(105)(p), 65(105)(zn), 65(105)(zzl), 65(105)(zzm), 65(105)(zzq), 65(105)(zzzh), 65(105)(zzzza), 65(105)(zzzzj), 66, 66A, 66B, 76Cenvat Credit Rules, 2004 — Rule 2(1), 3, 3(1), 3(1)(ii), 15(1)
Tribunals and Commissions30 Nov 2021Allowed
Stovec Industries Ltd Vs C.C.E.-Ahmedabad-I
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0089
Tribunals and Commissions30 Nov 2021Allowed
M/s Ambit Concrete (P) Ltd., And Anr. Vs Commissioner, Central Tax Goods, Service Tax And Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0087
Central Excise Rules, 2002 — Rule 12(6), 25, 26, 27Central Goods And Services Tax Act, 2017 — Section 174Central Excise Act, 1944 — Section 11AC
Tribunals and Commissions30 Nov 2021Allowed
Shri Gajraj Singh Baid Vs Commissioner Of Customs
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0086
Customs Act, 1962 — Section 14(1), 28, 28(8), 108, 111(f), 111(i), 111(l), 111(m), 112, 112(a), 112(b), 114A, 114AA, 117, 119, 124, 138C, 156Indian Penal Code, 1860 — Section 107, 174, 175, 228Customs Valuation Rules, 2007 — Rule 5, 6
Tribunals and Commissions30 Nov 2021Allowed
M/s Endurance Technologies Pvt. Ltd. Vs Commissioner Of Central Excise, Pune-I
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0084
Tribunals and Commissions30 Nov 2021Allowed
Power Weave Software Services P. Ltd. Vs Commissioner Of Central Excise, Mumbai-I
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0083
Tribunals and Commissions29 Nov 2021Allowed
Maruti Suzuki India Ltd Vs Commissioner Of Customs
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0091
Tribunals and Commissions29 Nov 2021Allowed
Jayesh C Patel And Anr. Vs C.C.E. And S.T.-Ahmedabad-iii
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0088
Finance Act, 1994 — Section 105(k)
Tribunals and Commissions29 Nov 2021Allowed
M/s Brakes India Private Limited Vs Commissioner, Central Goods And Service Tax, Faridabad
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0085
Cenvat Credit Rules, 2004 — Rule 3, 7, 7(4)Central Excise Rules, 1944 — Rule 57A, 57AC, 57AE(3)
Tribunals and Commissions29 Nov 2021Dismissed
Commissioner Of Customs And Central Excise Vs Chowgule Education Society
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0082
Tribunals and Commissions29 Nov 2021Allowed
PLG Impex Vs Commissioner Of Customs
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0081
Customs Act, 1962 — Section 12, 14, 17(5), 18, 108, 128A(3)Customs Tariff Act, 1975 — Chapter 48
Tribunals and Commissions26 Nov 2021Allowed
Hubergroup India Pvt Ltd Vs C.C.E. And S.T.-Daman
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0080
Cenvat Credit Rules, 2004 — Rule 9, 9(1), 9(1)(b), 10, 10(3)
Tribunals and Commissions26 Nov 2021Allowed
Shri Jaison James And Anr. Vs Commissioner Of Customs
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0073
Customs Act, 1962 — Section 112
Tribunals and Commissions25 Nov 2021Allowed
M/s. Dow Chemicals International Pvt Ltd Vs Commissioner Of Service Tax-VII, Mumbai
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0090
Finance Act, 1994 — Section 65(105)(g), 65(105)(p), 65(105)(9), 65(105)(1), 65(105)(v), 65(105)(w), 65(105)(za), 65(105)(zm), 65(105)(zp), 65(105)(zy), 65(105)(zzd), 65(105)(zzg), 65(105)(zzh), 65(105)(zzi), 65(105)(zzk), 65(105)(zzq), 65(105)(zzr), 65(121), 68, 69, 70, 72A, 73, 73(1), 73(1A), 73(2), 75, 76, 76(1), 73(6)(i)(a), 77, 78Central Excise Act, 1944 — Section 2(b), 11A, 11AAIncome Tax Act, 1961 — Section 44AB, 142(2A)
Tribunals and Commissions25 Nov 2021Allowed
M/s. Dindigul Steel Rolling Mills P. Ltd. And Anr. Vs Commissioner Of GST And Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0072
Central Excise Act, 1944 — Section 9D, 11A(2), 11ACCentral Excise Rules, 1944 — Rule 173QCentral Excise Rules, 2002 — Rule 25, 26