Tribunals and Commissions15 Sept 2023Disposed Of
Caravel Logistics Pvt Ltd Vs Commissioner Of Customs
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0012
Customs Act, 1962 — Section 112(b), 114AA
COURT ARCHIVE
Customs, Excise And Service Tax Appellate Tribunal judgments, 2023
447 judgments · page 9 of 23
Tribunals and Commissions15 Sept 2023Allowed
M/s Bagadiya Brothers Private Limited Vs Commissioner Of Customs (Port), Kolkata And Others
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0011
Customs Act, 1962 — Section 151A
Tribunals and Commissions14 Sept 2023
Commissioner Of Customs (Prev.), Lucknow Vs M/s Mohata Traders
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0015
Customs, Excise And Service Tax Appellate Tribunal (Procedure) Rules, 1982 — Rule 28A
Tribunals and Commissions14 Sept 2023Allowed
Arcelor Mittal Projects India Pvt Ltd Vs Commissioner Of Service Tax, Mumbai-II
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0014
Export Of Services Rules, 200 — Rule 3(3)(i), 3(2), 3(2)(a), 3(2)(b)
Tribunals and Commissions13 Sept 2023Dismissed
M/s Iceberg Foods Ltd And Others Vs C.CE & S.T Rohtak
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0017
Central Excise Act, 1944 — Section 35FFinance Act, 1994 — Section 35F, 83
Tribunals and Commissions13 Sept 2023Dismissed
Commissioner Of Customs, ICD Patparganj Vs Jindal Stainless Ltd
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0016
Customs, Excise And Service Tax Appellate Tribunal (Procedure) Rules, 1982 — Rule 6(A)
Tribunals and Commissions12 Sept 2023Allowed
Raj Engineers Vs C.C.E. & S.T Rajkot
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0020
Tribunals and Commissions12 Sept 2023
Lal Padmakar Singh, Director Vs Commissioner Of Central Excise, Allahabad
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0019
Tribunals and Commissions12 Sept 2023
M/S Mamta Steel India Pvt. Ltd Vs Commissioner Of Central Excise, Allahabad
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0018
Tribunals and Commissions11 Sept 2023
Shanti Biswas Vs Commissioner Of Customs, Central Excise & CGST, Lucknow
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0021
Tribunals and Commissions08 Sept 2023Allowed
M/S Sportking Synthetics Vs Commissioner Of CGST, Ludhiana
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0007
Tribunals and Commissions08 Sept 2023Allowed
Vinod Medical Systems Pvt Limited Vs Commissioner Of Customs, Ahmedabad
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0006
Customs Valuation Rules, 2007 — Rule 3, 5, 12Customs Act, 1962 — Section 17(5)
Tribunals and Commissions06 Sept 2023Dismissed/Disposed Of
Commissioner Of Customs (Port), Kolkata Vs M/S. Master Handicrafts
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0010
Customs Act, 1962 m— Section 54(1), 77, 111(d), 111(m), 125
Tribunals and Commissions06 Sept 2023Disposed Of
Venkateshwara Carrying Agencies Vs Commissioner Of Central Tax Hyderabad � II
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0009
Tribunals and Commissions06 Sept 2023Dismissed
Panna Lal Banarasi Das Vs Commissioner Of Customs & Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0008
Customs, Excise And Service Tax Appellate Tribunal (Procedure) Rules, 1982 — Rule 20
Tribunals and Commissions01 Sept 2023Allowed
M/S. Kgm And Co Vs Commissioner Of GST & Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0004
Finance Act, 2012 — Section 97
Tribunals and Commissions01 Sept 2023Allowed
M/S. Benign International Vs Commissioner Of Customs
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0003
Customs Act, 1962 — Section 114(ii)
Tribunals and Commissions01 Sept 2023Disposed Of
M/s. National Agency Vs Commissioner Of Customs (Port), Kolkata
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0002
Customs Act, 1962 — Section 114(1), 114(i)
Tribunals and Commissions31 Aug 2023Allowed
M/S. Hi Tours Mamallapuram Private Limited Vs Commissioner Of Service Tax
Customs, Excise And Service Tax Appellate Tribunal · (2023) 08 CESTAT CK 0054
Finance Act, 1994 — Section 65(115), 75, 76
Tribunals and Commissions29 Aug 2023Allowed
Transasia Bio Medicals Ltd Vs C.C.E. & S.T.-Daman
Customs, Excise And Service Tax Appellate Tribunal · (2023) 08 CESTAT CK 0056
Central Excise Valuation (Determination Of Price Of Excisable Goods) Rules, 2000 — Rule 5, 7Central Excise Act, 1944 — Section 4, 4(1)(a), 11A