Tribunals and Commissions10 Oct 2023Allowed
M/s. Arignar Anna Sugar Mills Vs Commissioner Of Central Excise And Service Tax
Customs, Excise And Service Tax Appellate Tribunal · (2023) 10 CESTAT CK 0009
Finance Act, 1994 — Section 65(68)
COURT ARCHIVE
Customs, Excise And Service Tax Appellate Tribunal judgments, 2023
447 judgments · page 7 of 23
Tribunals and Commissions10 Oct 2023Dismissed
C.C.E. & S.T.-Vadodara-I Vs Checkmate Services Pvt Ltd
Customs, Excise And Service Tax Appellate Tribunal · (2023) 10 CESTAT CK 0008
Cenvat Credit Rules, 2004 — Rule 14
Tribunals and Commissions09 Oct 2023Disposed Of
M/S ITC Ltd Vs Commissioner Of Central Excise, Patna
Customs, Excise And Service Tax Appellate Tribunal · (2023) 10 CESTAT CK 0016
Central Excise Act, 1944 — Section 14A
Tribunals and Commissions09 Oct 2023Disposed Of
M/S. Skylark Office Machines Vs Commissioner Of Customs (Port), Kolkata
Customs, Excise And Service Tax Appellate Tribunal · (2023) 10 CESTAT CK 0015
Tribunals and Commissions09 Oct 2023Allowed
M/S. Bhayani Plastics India (P) Limited And Others Vs Commissioner Of GST & Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2023) 10 CESTAT CK 0014
Central Excise Act, 1944 — Section 35F
Tribunals and Commissions09 Oct 2023Disposed Of
M/S.LMT (India) Pvt. LtdCCC Commissioner Of GST & Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2023) 10 CESTAT CK 0013
Cenvat Credit Rules, 2004 — Rule 15Finance Act, 1994 — Section 73(3), 77, 78, 80
Tribunals and Commissions06 Oct 2023Allowed
M/s. Varma Constructions Private Limited Vs Commissioner Of Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2023) 10 CESTAT CK 0003
Finance Act, 1994 — Section 65(91a), 73(1)
Tribunals and Commissions04 Oct 2023Allowed
M/s. D B Corp Limited Vs Commissioner Of Central Excise And Service Tax, Raipur
Customs, Excise And Service Tax Appellate Tribunal · (2023) 10 CESTAT CK 0007
Service Tax Rules, 1994 — Rule 2(1)(g)Finance Act, 1994 — Section 68(1), 68(2), 65(24b), 65 (68), 65(105)(k)
Tribunals and Commissions04 Oct 2023Allowed
M/s. Vodafone Essar East Limited Vs Commissioner Of CGST & CX, Kolkata South Commissionerate
Customs, Excise And Service Tax Appellate Tribunal · (2023) 10 CESTAT CK 0006
Tribunals and Commissions04 Oct 2023Allowed
M/s Mas Construction Private Limited Vs Commissioner Of Service Tax, Kolkata
Customs, Excise And Service Tax Appellate Tribunal · (2023) 10 CESTAT CK 0005
Service Tax Rules, 1994 — Rule 4 (1), 6(1), 7Finance Act, 1994 — Section 65(105), 67, 68, 69, 70
Tribunals and Commissions04 Oct 2023Allowed
M/s East India Holding Pvt. Ltd Vs Commissioner of CGST & Central Excise, Bolpur
Customs, Excise And Service Tax Appellate Tribunal · (2023) 10 CESTAT CK 0004
Cenvat Credit Rules, 2004 — Rule 15Central Excise Act, 1944 — Section 11AC
Tribunals and Commissions04 Oct 2023Dismissed
Commissioner Of Customs (Air) Vs M/S. ECI Telecom India Private Limited
Customs, Excise And Service Tax Appellate Tribunal · (2023) 10 CESTAT CK 0002
Tribunals and Commissions04 Oct 2023Allowed
M/s. Bright Marketing Company Vs Commissioner Of GST & Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2023) 10 CESTAT CK 0001
Tribunals and Commissions29 Sept 2023Allowed
M/S Nalwa Steel & Power Ltd Vs Commmisioner, Central Excise And Customs, Raipur
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0044
Central Excise Valuation Rules, 1944 — Rule 1, 2, 2(b), 3, 4, 5, 6, 7, 8, 9, 10, 10(a), 10(b), 11Central Excise Act, 1944 — Section 3, 4, 4(3)(b), 4(3)(b)(ii), 4(3)(b(iii), 4(3)(b(iv), 11A, 11AC
Tribunals and Commissions28 Sept 2023Allowed
O V Shipping Agencies Vs Principal Commissioner Of Customs (General)
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0047
Customs Act, 1962 — Section 47, 146
Tribunals and Commissions28 Sept 2023Dismissed
CSK Shipping Pvt Ltd Vs Commissioner Of Customs (General)
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0046
Tribunals and Commissions28 Sept 2023Allowed
Krystal Chemical Industries Vs Commissioner Of Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0045
Pan Masala Packing Machines (Capacity Determination And Collection Of Duty) Rules, 2008 — Rule 6, 17, 18Central Excise Rules, 2002 — Rule 26
Tribunals and Commissions27 Sept 2023Allowed
M/S Utkal Builders Limited Vs Commissioner Of Central Excise, Customs & Service Tax, Bhubaneswar I
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0048
Finance Act, 2010 — Section 11A(1), 65(105)(zzzz), 73(1), 77, 78
Tribunals and Commissions27 Sept 2023Allowed
GR Constructions Vs Commissioner Of Central Tax Secunderabad
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0042
Tribunals and Commissions27 Sept 2023Disposed Of
Raj Kumar And Others Vs Commissioner Of Customs, Central Excise & Service Tax, Patna
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0041
Customs Act, 1962 — Section 112(b)