Tribunals and Commissions27 Sept 2023Disposed Of
Ramkrishna Gain Vs Commissioner Of Customs (Preventive), Kolkata
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0040
COURT ARCHIVE
Customs, Excise And Service Tax Appellate Tribunal judgments, 2023
447 judgments · page 8 of 23
Tribunals and Commissions27 Sept 2023Allowed
Rightex Comerce Vs Commissioner Of Customs (Admn. & Airport), Kolkata
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0039
Customs Valuation Rules, 2007 — Rule 12, 12(4)
Tribunals and Commissions26 Sept 2023Dismissed
Commr. Of Customs (Port), Kolkata Vs Kamal Sharma
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0043
Customs Act, 1962 — Section 77, 111, 111(d), 111(m), 125
Tribunals and Commissions22 Sept 2023Allowed
M/S Souvenior Ceramics Vs Commissioner Of Central Excise, Delhi-IV
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0038
Customs Tariff Act, 1975 — Section 3
Tribunals and Commissions22 Sept 2023Dismissed
Commissioner Of C.E., Customs & S.T., Trivandrum Vs Chitra Tiruna Institute Of Medical Sciences And Technology
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0037
Tribunals and Commissions21 Sept 2023Allowed
M/s Shriram Life Insurance Co. Ltd Vs Commissioner Of Customs Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0032
Finance Act, 1994 — Section 65(105)(zx), 73(3), 73(4),78
Tribunals and Commissions21 Sept 2023Disposed Of
M/s. Babcock Borsig Limited Vs Commissioner Of Service Tax
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0031
Finance Act, 1994 — Section 73(1), 75, 76, 78
Tribunals and Commissions20 Sept 2023Disposed Of
M. Rajeswari And Others Vs Commissioner Of GST & Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0034
Finance Act, 1994 — Section 73(2), 77, 78, 80
Tribunals and Commissions20 Sept 2023
M/s. Virajaa Steel & Power Limited And Others Vs Commissioner Of Central Excise, Bhubaneswar-I
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0033
Tribunals and Commissions19 Sept 2023Allowed
Aims Industries Ltd Vs C.C.E. & S.T.-Vadodara-I
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0036
Tribunals and Commissions19 Sept 2023Allowed
M/S. Intas Pharmaceuticals Limited Vs Commissioner Of Customs, Ahmedabad
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0035
Customs (Import Of Goods At Concessional Rate Of Duty) Rules, 2017 — Rule 3, 3(e)Customs Act, 1962 — Section 2(26), 28Central Excise Act, 1944 — Section 2(f)
Tribunals and Commissions18 Sept 2023Dismissed
Natural Petrochemicals Pvt Ltd Vs C.C.E. & S.T.-Rajkot
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0030
Tribunals and Commissions18 Sept 2023Partly Allowed
M/S. The Advertising Corporation Of India Private Limited And Others Vs Commissioner Of Service Tax, Kolkata And Others
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0029
Finance Act, 1994 — Section 65(2), 65(3), 65(7)
Tribunals and Commissions18 Sept 2023Disposed Of
M/s. Super Smelters Limited Vs Commissioner Of Central Excise, Bolpur
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0028
Cenvat Credit Rules, 2004 — Rule 2(e), 3(5), 6(1), 6(3)
Tribunals and Commissions18 Sept 2023Allowed
M/s Matrix Clothing Private Ltd Vs CCE & ST- Delhi-III
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0027
Tribunals and Commissions18 Sept 2023Allowed
M/S Indian Machine Tools Manufacturers Association Vs Commissioner Of Central Excise, Panchkul
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0026
Finance Act, 1994 — Section 65, 65(25a), 65(25aa), 65B(37), 65B(44), 65(64)
Tribunals and Commissions18 Sept 2023Dismissed
Commissioner Of Central Excise, Jammu Vs M/S FIL Industries Private Limited
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0025
Tribunals and Commissions18 Sept 2023Allowed
M/S Hero Motocorp Limited Vs CCE & ST Gurugram
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0024
Central Excise Rules, 2002 — Rule 14, 19, 19(3)Central Excise Act, 1944 — Section 11A(1), 25
Tribunals and Commissions15 Sept 2023Allowed
M/s. Dabur India Limited Vs Commissioner Of Central Excise, Kolkata-V
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0023
Cenvat Cedit Rules, 2004 — Rule 2(d), 6, 6(3), 6(3)(a), 6(3A), 6(3)(i), 6(3)(ii)Central Excise Act, 1944 — Section 2(d)
Tribunals and Commissions15 Sept 2023Disposed Of
Sriram Srinivasa Rao Vs Commissioner Of Central Tax & �Respondent Customs (Appeals)
Customs, Excise And Service Tax Appellate Tribunal · (2023) 09 CESTAT CK 0013
Customs Act, 1962 — Section 117