Tribunals and Commissions26 Feb 2021Dismissed
M/s.S.T. Enterprises And Anr. @Hash Commissioner Of Customs (Chennai VII)
Customs, Excise And Service Tax Appellate Tribunal · (2021) 02 CESTAT CK 0028
COURT ARCHIVE
Customs, Excise And Service Tax Appellate Tribunal judgments, 2021
788 judgments · page 37 of 40
Tribunals and Commissions24 Feb 2021Allowed
Mr.Sunil Mahadev Pawar @Hash Commr. Of Customs (Prev.), Kolkata
Customs, Excise And Service Tax Appellate Tribunal · (2021) 02 CESTAT CK 0030
Tribunals and Commissions24 Feb 2021Allowed
M/s Royal Industries @Hash Commissioner Of Customs
Customs, Excise And Service Tax Appellate Tribunal · (2021) 02 CESTAT CK 0027
Customs Act, 1962 — Section 14(1), 111(m), 112(a), 114AA, 125Customs Valuation (Determination of Value of Imported Goods) Rules, 2007 — Rule 3, 12Courier Import and Export (Electronic Declaration and Processing) Regulations, 2010 — Regulation 4(2), 5(3), 12(1)(v)
Tribunals and Commissions24 Feb 2021Disposed Of
M/s. Sak Soft Limited @Hash Commissioner Of GST And Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2021) 02 CESTAT CK 0026
Finance Act, 1994 — Section 11A, 65(53a), 65(68), 65(105)(k)
Tribunals and Commissions23 Feb 2021Allowed
Enpay Transformer Components India Pvt Ltd @Hash C.C.E. And S.T.-Vadodara-I
Customs, Excise And Service Tax Appellate Tribunal · (2021) 02 CESTAT CK 0031
Cenvat Credit Rules, 2004 — Rule 3(5A)
Tribunals and Commissions23 Feb 2021Allowed
M/s Transpeed Logistics Pvt. Ltd. @Hash Commissioner Of Customs
Customs, Excise And Service Tax Appellate Tribunal · (2021) 02 CESTAT CK 0022
Customs Act, 1962 — Section 108, 114Customs Brokers Licensing Regulations, 2018 — Regulation 10, 10(a), 10(d), 10(e), 10(n), 16(1), 17(7), 18Customs House Agents Licensing Regulations, 2004 — Regulation 13, 13(e), 13(n), 13(o), 20(1), 22, 22(1)
Tribunals and Commissions22 Feb 2021Allowed
Sharada Impex Vs Principal Commissioner of Customs (General)
Customs, Excise And Service Tax Appellate Tribunal · (2021) 02 CESTAT CK 0033
Customs Broker Licensing Regulations, 2018 — Regulation No. 10(a), 10(d), 10(e), 10(n), 13(12), 14, 18Customs Broker Licensing Regulations, 2013 — Regulation No. 11(a). 11(d), 11(e), 11(n), 17(9), 18Customs Act, 1962 — Section 124, 146
Tribunals and Commissions22 Feb 2021Allowed
Honda Cars India Limited @Hash Commissioner Of Central Goods And Service Tax, Customs And Central Excise, Alwar
Customs, Excise And Service Tax Appellate Tribunal · (2021) 02 CESTAT CK 0021
Cenvat Credit Rule, 2004 — Rule 6, 6(2), 6(3A), 6(3)(ii), 6(3A)(c)(iii), 6(1)(2)(3)Central Excise Rules, 2002 — Rule 12AA
Tribunals and Commissions18 Feb 2021Disposed Of
Cochin Air Cargo Clearing House @Hash Commissioner Of Customs (Preventive)
Customs, Excise And Service Tax Appellate Tribunal · (2021) 02 CESTAT CK 0025
Customs Broker Licensing Regulations 2018 — Regulation 10(d), 10(n), 13(7), 14, 17, 18Customs Act, 1962 — Section 146
Tribunals and Commissions18 Feb 2021Allowed
M/s Lowe’s Services India Pvt Ltd @Hash Commissioner Of Central Tax, Bangalore North
Customs, Excise And Service Tax Appellate Tribunal · (2021) 02 CESTAT CK 0024
Finance Act, 1994 — Section 65(68), 65(105)(k), 65B(44), 73(1), 78(1)Income Tax Act, 1961 — Section 192
Tribunals and Commissions18 Feb 2021Partly Allowed
M/s. Anheuser Busch Inbev India Ltd. (Formerly known as SAB Miller India Ltd.) @Hash Commissioner Of Central Tax, Bengaluru North West
Customs, Excise And Service Tax Appellate Tribunal · (2021) 02 CESTAT CK 0023
Finance Act, 1994 — Section 66B, 75, 77(2), 78Finance Act, 2015 — Section 66DFinance Act, 2019 — Section 117, 117(1)Central Goods and Services Tax Act, 2017 — Section 173
Tribunals and Commissions17 Feb 2021Dismissed
Nevinnomyssky Azot @Hash Designated Authority Directorate, General of Anti-dumping and Allied Duties
Customs, Excise And Service Tax Appellate Tribunal · (2021) 02 CESTAT CK 0019
Customs Tariff Act 1975 — Section 9C, 9C(1), 9C(2)Code of Civil Procedure 1908 — Order 22 Rule 9(2), 9(3)
Tribunals and Commissions15 Feb 2021Allowed
M/s A.N. Kapoor (Janitors) Pvt. Ltd. And Ors. @Hash Commissioner Of Central Excise And Service Tax
Customs, Excise And Service Tax Appellate Tribunal · (2021) 02 CESTAT CK 0020
Finance Act, 1994 — Section 11A, 65(24)(b), 65(105)(zzzd), 73(1), 78, 78A
Tribunals and Commissions15 Feb 2021Allowed
Balanagu Naga Venkata Raghavendra @Hash Commissioner Of Customs, Vijayawada
Customs, Excise And Service Tax Appellate Tribunal · (2021) 02 CESTAT CK 0018
Customs Act, 1962 — Section 110, 111, 111(a), 111(b), 111(m), 112, 117, 120(1), 123, 125Indian Evidence Act, 1872 — Section 80
Tribunals and Commissions15 Feb 2021Allowed
M/s. IVRCL Assets and Holdings Ltd. @Hash The Commissioner Of Customs, Central Excise And Service Tax
Customs, Excise And Service Tax Appellate Tribunal · (2021) 02 CESTAT CK 0017
Finance Act, 1994 — Section 65(105)(zzzza), 65(91a), 78, 78(1)
Tribunals and Commissions12 Feb 2021Disposed Of
M/s. Star Dimension India Pvt. Ltd. @Hash Asstt. Commr. Of Customs, Nhava Sheva-II
Customs, Excise And Service Tax Appellate Tribunal · (2021) 02 CESTAT CK 0015
Customs Act, 1962 — Section 54(1), 111(d), 111(m), 112, 112(a), 125, 771
Tribunals and Commissions12 Feb 2021Allowed
M/s. Vantage International Management Company @Hash Commissioner Of CGST, Mumbai East
Customs, Excise And Service Tax Appellate Tribunal · (2021) 02 CESTAT CK 0014
Finance Act, 1994 — Section 65(25b), 65(105)(zzq), 65(105)(zzzy), 67, 76, 77, 78Service Tax (Determination of Value) Rules, 2006 — Rule 3(b), 5
Tribunals and Commissions11 Feb 2021Allowed
Pujan Builders Engineers & Contractors @Hash C.C.E. And S.T.-Vadodara-II
Customs, Excise And Service Tax Appellate Tribunal · (2021) 02 CESTAT CK 0016
Central Excise Act, 1944 — Section 11B
Tribunals and Commissions11 Feb 2021Dismissed
M/s. Fabrimax Engineering Pvt. Ltd. @Hash Commissioner Of Central Excise, Nagpur-I
Customs, Excise And Service Tax Appellate Tribunal · (2021) 02 CESTAT CK 0013
Cenvat Credit Rules, 2004 — Rule 3, 4, 5, 6, 6(1), 6(2), 6(3), 6(4), 6(5), 6(6), 9Central Excise Act, 1944 — Section 11BCustoms Act 1962 — Section 2, 2(19)
Tribunals and Commissions10 Feb 2021Allowed
India Guniting Corporation @Hash Commissioner of Central Tax
Customs, Excise And Service Tax Appellate Tribunal · (2021) 02 CESTAT CK 0010
Finance Act, 1994 — Section 65(25b), 65(105)(zzq), 65(105)(zzzh), 65(105)(zzg), 65(105)(zzzza), 98