Tribunals and Commissions11 Sept 2019Disposed Of
Shailza Chaudhary Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0047
Armed Forces Tribunal Act, 2007 — Section 31(2)
COURT ARCHIVE
Armed Forces Tribunal judgments
963 judgments · page 44 of 49
Tribunals and Commissions11 Sept 2019Allowed
Jayant M Joshi Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0043
Tribunals and Commissions10 Sept 2019Disposed Of
M Lamba Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0034
Armed Forces Tribunal Act, 2007 — Section 14Armed Forces Tribunal (Procedure) Rules, 2008 — Rule 6
Tribunals and Commissions06 Sept 2019Disposed Of
Saroj Kumari Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0026
Tribunals and Commissions05 Sept 2019Allowed
Chandra Shekhar Singh Tomar Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0045
Tribunals and Commissions05 Sept 2019Disposed Of
Ravikant Prajapati Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0039
Tribunals and Commissions05 Sept 2019Allowed
R.L Yadav Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0007
Navy Act, 1957 — Section 3(5)(16), 15(2)(a)Regulations For The Navy, 1964 — Section 78, 79, 156, 156(a), 156(b)
Tribunals and Commissions04 Sept 2019Disposed Of
S.K. Punia Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0046
Tribunals and Commissions03 Sept 2019Allowed
Diwan Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0018
Tribunals and Commissions03 Sept 2019Disposed Of
Ravi Datta Shukla Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0005
Tribunals and Commissions02 Sept 2019Disposed Of
M J Philip Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0003
Tribunals and Commissions28 Aug 2019Disposed Of
Union Of India And Others Vs R.K. Gupta
Armed Forces Tribunal · (2019) 08 AFT CK 0047
Armed Forces Tribunal Act, 2007 — Section 31, 31(2)Armed Forces Tribunal (Procedure) Rules, 2008 — Rule 19
Tribunals and Commissions26 Aug 2019Dismissed
Manmohan Singh Jaswal Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0032
Tribunals and Commissions23 Aug 2019Allowed
Devendra Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0030
Tribunals and Commissions23 Aug 2019Dismissed
Sudhakar Jee Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0001
Armed Forces Tribunal Act, 2007 — Section 31
Tribunals and Commissions22 Aug 2019Allowed
Kritenda Tiwari Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0031
Tribunals and Commissions21 Aug 2019Allowed
R.S. Bhatia Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0043
Tribunals and Commissions21 Aug 2019Disposed Of
Rajkumar Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0042
Tribunals and Commissions21 Aug 2019Disposed Of
Braja Mohan Nayak Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0041
Tribunals and Commissions21 Aug 2019Disposed Of
BB Ahluwalia Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0040