Tribunals and Commissions21 Aug 2019Disposed Of
Sikander Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0039
COURT ARCHIVE
Armed Forces Tribunal judgments
963 judgments · page 45 of 49
Tribunals and Commissions21 Aug 2019Disposed Of
Hare Shankar Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0038
Tribunals and Commissions21 Aug 2019Disposed Of
M. Balasubramanian Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0037
Tribunals and Commissions21 Aug 2019Disposed Of
Ramkishan Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0036
Tribunals and Commissions21 Aug 2019Disposed Of
Sitaram Dohare Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0035
Tribunals and Commissions21 Aug 2019Disposed Of
Ankit Kumar And Others Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0034
Armed Forces Tribunal Act, 2007 — Section 15(3), 15(6)(e)Code Of Criminal Procedure, 1973 — Section 5, 32, 389, 389(1), 389(2), 428Navy Act, 1957 — Section 45(a), 47(c), 48(a), 52
Tribunals and Commissions21 Aug 2019Disposed Of
Gorki Chandola Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0033
Tribunals and Commissions21 Aug 2019Allowed
Anand Kishor Ojha Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0029
Tribunals and Commissions21 Aug 2019Dismissed
Ashok Kumar Dubey Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0028
Tribunals and Commissions19 Aug 2019Disposed Of
S.S. Chhabra Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0045
Pension Regulations For The Army, 1961 — Regulation 173
Tribunals and Commissions19 Aug 2019Allowed
Anil Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0044
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions14 Aug 2019Disposed Of
Sanjay Thapa Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0046
Tribunals and Commissions09 Aug 2019Allowed
D S Yadav Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0008
Army Rules, 1954 — Rule 13(3)
Tribunals and Commissions06 Aug 2019Disposed Of
Sucha Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0027
Tribunals and Commissions06 Aug 2019Disposed Of
Avaya Charan Sahu Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0026
Tribunals and Commissions06 Aug 2019Disposed Of
A. Prem Swaroop Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0025
Tribunals and Commissions06 Aug 2019Disposed Of
Maman Singh Shekhawat Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0024
Tribunals and Commissions06 Aug 2019Disposed Of
Tarun Kumar Naga Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0023
Tribunals and Commissions06 Aug 2019Disposed Of
Santhosh Kumar S Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0022
Tribunals and Commissions06 Aug 2019Disposed Of
Abtar Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0021