Tribunals and Commissions23 Sept 2019
Uday Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0048
COURT ARCHIVE
Armed Forces Tribunal judgments
963 judgments · page 43 of 49
Tribunals and Commissions21 Sept 2019Allowed
Suryakant Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0032
Tribunals and Commissions20 Sept 2019Disposed Of
Son Pal Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0027
Tribunals and Commissions20 Sept 2019Dismissed
Attar Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0012
Tribunals and Commissions19 Sept 2019Disposed Of
Gopi Chand Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0029
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions19 Sept 2019Disposed Of
Sournen Bharati Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0020
Tribunals and Commissions19 Sept 2019Disposed Of
Gaurav Bhardwaj Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0013
Armed Forces Tribunal (Procedure) Rules, 2008 — Rule 25
Tribunals and Commissions19 Sept 2019Disposed Of
BS Raikhy Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0010
Tribunals and Commissions18 Sept 2019Dismissed
Gyandra Nath Mishra Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0014
Tribunals and Commissions17 Sept 2019Disposed Of
Vishnu Pradhan Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0030
Tribunals and Commissions16 Sept 2019Disposed Of
Rajesh Kapoor Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0044
Tribunals and Commissions16 Sept 2019Allowed
Pradeep Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0016
Army Rules, 1954 — Rule 13(3)
Tribunals and Commissions16 Sept 2019Disposed Of
Krishna Bahadur Chand Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0011
Army Rules, 1954 — Rule 13(3)
Tribunals and Commissions16 Sept 2019Dismissed
Admiral Bimal Verma Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0006
Armed Forces Tribunal Act, 2007 — Section 14(3)Navy Act, 1957 — Section 1, 2, 3, 3(2)
Tribunals and Commissions16 Sept 2019Allowed
Balbir Singh Khandewal Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0002
Tribunals and Commissions13 Sept 2019Allowed
Om Pal Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0017
Tribunals and Commissions13 Sept 2019Disposed Of
P N Pradhan Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0015
Tribunals and Commissions12 Sept 2019Allowed
Rameshwar Lal Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0009
Armed Forces Tribunal Act, 2007 — Section 14Guide To Medical Officers (Military Pensions), 2002 — Rule 423
Tribunals and Commissions12 Sept 2019Disposed Of
Nand Kishore Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0008
Tribunals and Commissions12 Sept 2019Disposed Of
Achal Singh Sirohi Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0001