Tribunals and Commissions01 Oct 2019Allowed
Sangeetha Damodar Vs Union Of India And Others
Armed Forces Tribunal · (2019) 10 AFT CK 0005
COURT ARCHIVE
Armed Forces Tribunal judgments
963 judgments · page 42 of 49
Tribunals and Commissions01 Oct 2019Allowed
Pronob Ganguly Vs Union Of India And Others
Armed Forces Tribunal · (2019) 10 AFT CK 0003
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions01 Oct 2019Allowed
Preet Singh Mallhi Vs Union Of India And Others
Armed Forces Tribunal · (2019) 10 AFT CK 0002
Tribunals and Commissions01 Oct 2019Allowed
Daya Ram Vs Union Of India And Others
Armed Forces Tribunal · (2019) 10 AFT CK 0001
Tribunals and Commissions30 Sept 2019Dismissed
Anil Kumar Gupta Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0024
Army Act, 1950 — Section 18, 26, 27, 45, 122, 122(1)(a), 122(1)(b), 122(1)(c), 164, 179, 180Indian Penal Code, 1860 — Section 69, 497Armed Forces Tribunal Act, 2007 — Section 3(xvii), 3(o), 3(o)(iv), 14, 15, 21
Tribunals and Commissions30 Sept 2019Dismissed
Gaurav Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0019
Armed Forces Tribunal Act, 2007 — Section 22, 22(2)
Tribunals and Commissions27 Sept 2019Allowed
Sanjaya Yadav Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0038
Tribunals and Commissions27 Sept 2019Allowed
Heera Lal Verma Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0037
Tribunals and Commissions27 Sept 2019Allowed
Maj Mohana Dasan P Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0036
Tribunals and Commissions27 Sept 2019Allowed
Amit Kumar Jha Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0035
Tribunals and Commissions27 Sept 2019Disposed Of
Darvinder Ambardar Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0023
Tribunals and Commissions27 Sept 2019Disposed Of
V Santharam Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0021
Tribunals and Commissions26 Sept 2019
Sharma Roshan Lal Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0041
Tribunals and Commissions26 Sept 2019Disposed Of
Devendra Kr Jangir Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0040
Tribunals and Commissions26 Sept 2019Disposed Of
Gopal Prasad Sah Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0031
Tribunals and Commissions25 Sept 2019Allowed
Vinod Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0042
Tribunals and Commissions25 Sept 2019Disposed Of
S. Sajan Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0033
Tribunals and Commissions24 Sept 2019Disposed Of
Muthusamy Selvaraju Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0028
Tribunals and Commissions24 Sept 2019Disposed Of
Sajit Bal Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0025
Tribunals and Commissions24 Sept 2019Disposed Of
Jagadeendra Nathan Nair Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0022