Key Wills Judgement
Lakshmi Amma & Anr. v. Talengalanarayana Bhatta & Anr.: Supreme Court Declares Settlement Deed Void for Undue Influence
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Court News
Joyce Primrose Prestor v. Vera Marie Vas & Others: Supreme Court Upholds Holograph Will’s Validity
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Court News
Kartar Kaur & Anr. v. Milkho & Ors.: Supreme Court Declares Atma Singh’s Will Invalid
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Court News
Adivekka and Others v. Hanamavva Kom Venkatesh (Dead) by LRs. and Another: Supreme Court Invalidates Suspicious Will
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Court News
Supreme Court Bars Delayed Will Challenges in Nikhila Divyang Mehta vs. Hitesh Sanghvi, Upholds Limitation Law
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Court News
Supreme Court Restores Validity of Will in Gopal Krishan vs Daulat Ram, Clarifies Section 63(c)
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Court News
Delhi High Court Orders UNI’s Eviction from Rafi Marg Office
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Court News
Sunkara Lakshminarasamma (D) by LRs v. Sagi Subba Raju & Ors: Supreme Court Upholds Wills, Validates Sales and Agreement
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Court News
Ajit Kaur @ Surjit Kaur v. Darshan Singh (Dead) through LRs & Ors: Supreme Court Upholds Will, Rejects Oral Gift Claim
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Court News
Shailndra Kumar Jain & Ors v. Maya Prakash Jain & Ors: Supreme Court Allows Daughter’s Impleadment in Family Property Dispute
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Court News
Ganesan (Dead) through LRs v. Kalanjiam & Ors: Supreme Court Upholds Will, Dismisses Appeal
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Court News
Kanta Yadav v. Om Prakash Yadav & Ors: Supreme Court Rules Probate Not Mandatory for Delhi Wills
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