Key Wills Judgement
Anil Kak v. Kumari Sharada Raje & Ors.: Supreme Court Rejects Incomplete Will of Holkar Maharani
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Will DisputeClear topic ×
56 articles
Key Wills Judgement
K. Laxmanan v. Thekkayil Padmini & Ors.: Supreme Court Upholds Rejection of Suspicious Will and Gift
Read article ↗
Key Wills Judgement
Bharpur Singh & Ors. v. Shamsher Singh: Supreme Court Reasserts Strict Proof of Wills
Read article ↗
Key Wills Judgement
Lalitaben Jayantilal Popat v. Pragnaben Jamnadas Kataria & Ors.: Supreme Court Invalidates Disputed Will
Read article ↗
Court News
Sunkara Lakshminarasamma (D) by LRs v. Sagi Subba Raju & Ors: Supreme Court Upholds Wills, Validates Sales and Agreement
Read article ↗
Court News
Ajit Kaur @ Surjit Kaur v. Darshan Singh (Dead) through LRs & Ors: Supreme Court Upholds Will, Rejects Oral Gift Claim
Read article ↗
Court News
Ganesan (Dead) through LRs v. Kalanjiam & Ors: Supreme Court Upholds Will, Dismisses Appeal
Read article ↗
Court News
Kanta Yadav v. Om Prakash Yadav & Ors: Supreme Court Rules Probate Not Mandatory for Delhi Wills
Read article ↗
Court News
Raj Kumari & Ors v. Surinder Pal Sharma: Supreme Court Rejects 1992 Will, Orders Equal Partition
Read article ↗
Court News
Gurcharan Singh & Ors v. Angrez Kaur & Anr: Supreme Court Upholds Consent Decree, Validates Will and Settlement
Read article ↗
Court News
Kavita Kanwar v. Pamela Mehta & Ors.: Supreme Court Rejects Probate of Suspicious Will
Read article ↗
Court News
Dhanpat v. Sheo Ram (Deceased) through LRs & Ors: Supreme Court Upholds 1980 Will, Reverses High Court judgement
Read article ↗