Court News
Joyce Primrose Prestor v. Vera Marie Vas & Others: Supreme Court Upholds Holograph Will’s Validity
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43 articles
Court News
Sarvinder Singh v. Dalip Singh & Others: Supreme Court Bars Purchasers from Title Suit
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Court News
Kartar Kaur & Anr. v. Milkho & Ors.: Supreme Court Declares Atma Singh’s Will Invalid
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Key Wills Judgement
Nagulapati Lakshmamma v. Mupparaju Subbaiah — Supreme Court Invalidates Will for Improper Attestation
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Key Wills Judgement
E. Madhavi Pallikkaramma & Anr. v. K.V. Prabhakaran Nair & Ors — Supreme Court Affirms Probate of Joint Will
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Key Wills Judgement
Mathew Oommen v. Suseela Mathew: Supreme Court Upholds Authenticity of Handwritten Will
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Key Wills Judgement
Gurdev Kaur & Others v. Kaki & Others: Supreme Court Bars High Court from Re-Appreciating Facts Under Section 100 CPC
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Key Wills Judgement
Sadhu Singh v. Gurdwara Sahib Narike and Others: Supreme Court Clarifies Widow’s Limited Estate Under Will
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Key Wills Judgement
B. Venkatamuni v. C.J. Ayodhya Ram Singh and Others: Supreme Court Restores Rejection of Suspicious Will
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Court News
Dr. K.S. Palanisami (Dead) Vs Hindu Community in General and Citizens of Gobichettipalayam: Supreme Court Upholds Charitable Obligation in Joint Will
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Court News
Derek A C Lobo & Others v. Ulric M A Lobo (Dead) by Lrs. & Others: Supreme Court Confirms Probate of Mother’s Will
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Court News
Savitri Bai & Another v. Savitri Bai: Supreme Court Upholds Validity of Will Over Sale Deed
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