Court News
Supreme Court Upholds Landlord Rights, Orders Eviction in Landmark Case
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Court News
Yumnam Ongbi Tampha Ibema Devi v. Yumnam Joykumar Singh & Others: Supreme Court Rejects Will as Unproved, Upholds High Court’s Findings
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Court News
Bhag Singh v. Jaskirat Singh & Ors.: Supreme Court Remits Case for Reconsideration of Wills, Restores Opportunity for Full Adjudication
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Court News
Balathandayutham & Anr. v. Ezhilarasan: Supreme Court Dismisses Appeal, Upholds 1972 Will as Genuine
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Court News
S.R. Srinivasa & Ors. v. S. Padmavathamma: Supreme Court Rules Will Not Proved, Property Reverts to Mother’s Heirs
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Court News
K. Naina Mohamed (Dead) Through LRs. v. A.M. Vasudevan Chettiar (Dead) Through LRs. & Ors.: Supreme Court Upholds Validity of Restrictive Clause in Will, Dismisses Appeal
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Court News
Gopal Swaroop v. Krishna Murari Mangal & Ors.: Supreme Court Restores Validity of Will, Upholds Son’s Exclusive Inheritance Rights
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Court News
Saroja v. Santhil Kumar & Others: Supreme Court Upholds Adoption and Registered Will, Dismisses Widow’s Appeal
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Court News
Suraj Lamp & Industries Pvt. Ltd. v. State of Haryana & Another: Supreme Court Declares GPA Sales Invalid, Mandates Registered Deeds for Property Ownership
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Court News
Mahesh Kumar (Dead) by LRs v. Vinod Kumar and Others: Supreme Court Restores 1992 Will, Upholds Appellant as Sole Legatee
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Court News
Uma Sashi Devi (Deceased) Through Legal Representatives v. Dibakar Banerjee and Others: Supreme Court
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Court News
Fraudulent Intent Must Exist at Time of Issuance
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