Court News
Supreme Court Declares Suspicious Will Invalid in Lilian Coelho vs Myra Coalho, Protects Heirs’ Rights
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Probate LawClear topic ×
145 articles
Key Wills Judgement
Apoline D’Souza v. John D’Souza: Supreme Court Rejects Suspicious 1992 Will
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Key Wills Judgement
Savithri and Others v. Karthyayani Amma and Others: Supreme Court Upholds Validity of 1971 Will
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Key Wills Judgement
Kanwarjit Singh Dhillon v. Hardyal Singh Dhillon & Others: Supreme Court Clarifies Scope of Probate
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Key Wills Judgement
Krishna Kumar Birla v. Rajendra Singh Lodha & Ors.: Supreme Court Rules Birla Family Lacks Caveatable Interest
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Key Wills Judgement
Anil Kak v. Kumari Sharada Raje & Ors.: Supreme Court Rejects Incomplete Will of Holkar Maharani
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Key Wills Judgement
K. Laxmanan v. Thekkayil Padmini & Ors.: Supreme Court Upholds Rejection of Suspicious Will and Gift
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Key Wills Judgement
Bharpur Singh & Ors. v. Shamsher Singh: Supreme Court Reasserts Strict Proof of Wills
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Key Wills Judgement
Lalitaben Jayantilal Popat v. Pragnaben Jamnadas Kataria & Ors.: Supreme Court Invalidates Disputed Will
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Court News
Ganesan (Dead) through LRs v. Kalanjiam & Ors: Supreme Court Upholds Will, Dismisses Appeal
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Court News
Kanta Yadav v. Om Prakash Yadav & Ors: Supreme Court Rules Probate Not Mandatory for Delhi Wills
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Court News
Gurcharan Singh & Ors v. Angrez Kaur & Anr: Supreme Court Upholds Consent Decree, Validates Will and Settlement
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