High Courts18 Aug 2026Disposed Of
B. Ashok & Anr. Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5544
Constitution of India-Article 226, 14, 21, 300-ACPC-Section 151
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Search 12,30,827 Indian judgments.
12,30,827 judgments in All Courts · page 830 of 61,542
High Courts18 Aug 2026Disposed Of
Smt. A. Sarada Devi Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5545
Constitution of India-Article 226, 14, 21 and 300-ACPC-Section 151Pattadar Passbook Act
High Courts18 Aug 2026Allowed
Md. Wajahath Ali Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5546
Constitution of India-Article 226, 14, 21CPC-Section 151
High Courts18 Aug 2026Disposed Of
Syed Intequab-E-Alam Shanawaz Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5547
Constitution of India-Article 226, 14, 21CPC-Section 151
High Courts18 Aug 2026Disposed Of
T.Swapna & Anr. Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5548
Constitution of India-Article 226, 14, 16, 300-ACPC-Section 151
High Courts18 Aug 2026Disposed Of
Maidam Naveen Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5549
Constitution of India-Article 226, 14, 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 35(3)CPC-Section 151
High Courts18 Aug 2026Disposed Of
Mohd. Aijaz Ali Khan Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5550
Constitution of India-Article 226, 14, 16, 300-ACPC-Section 151
High Courts18 Aug 2026Disposed Of
Narender Prasad Jaiswal Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5551
Constitution of India-Article 226, 14, 21CPC-Section 151
High Courts18 Aug 2026Disposed Of
P.Yohan Satya Sagar Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5552
Constitution of India-Article 226, 14, 16, 300-ACPC-Section 151
High Courts18 Aug 2026Disposed Of
G. Raghunandan Yadav Vs The Telangana State Wakf Board & Ors.
Telangana High Court · (2026) 08 TEL CK 5553
Constitution of India-Article 226CPC-Section 151
High Courts18 Aug 2026Dismissed
Regatte Shivaprasad Reddy Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5554
Constitution of India-Article 226
High Courts18 Aug 2026Disposed Of
Mohammed Khaja Hussamuddin Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5555
Constitution of India-Article 226, 14, 21 and 300-ACPC-Section 151
High Courts18 Aug 2026Disposed Of
Bharatha Prabhakar Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5556
Constitution of India-Article 226CPC-Section 151
High Courts18 Aug 2026Disposed Of
Guntur Samson Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5557
Constitution of India-Article 226, 14, 21 and 300-A
High Courts18 Aug 2026Disposed Of
Sanaboyina Bhishmacharyulu Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5558
Constitution of India-Article 226, 14, 21 and 300-A
High Courts18 Aug 2026Allowed
T.S.K. Ashwin Kumar & Ors. Vs Union Of India & Ors.
Telangana High Court · (2026) 08 TEL CK 5559
Constitution of India-Article 226, 21CPC-Section 151
High Courts18 Aug 2026Dismissed
M/s. Amaravati Seeds Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5560
Constitution of India-Article 226, 14, 21Code of Civil Procedure, 1908-Section 151
High Courts18 Aug 2026
Kesana Srinivasa Rao Vs The State Of Telangana
Telangana High Court · (2026) 08 TEL CK 5177
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 35, 438(2)Indian Penal Code, 1860-Sections 420, 465, 471 r/w 120-BBNS-Sections 318(4), 324(5), 336, 338, 340, 61(2), 198
High Courts18 Aug 2026
Maleti Naveen Kumar Vs The State Of Telangana
Telangana High Court · 2025 INSC 76
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 85, 108
High Courts18 Aug 2026
Chepuri Durgesh Chary & Ors. Vs The State Of Telangana
Telangana High Court · (2026) 08 TEL CK 5561
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 482(2)Bharatiya Nyaya Sanhita, 2023-Section 108, 3(5), 107, 45