Tribunals and Commissions18 Aug 2026
Jammu And Kashmir Bank Limited Vs Industrial Investment Bank Of India Limited & Anr.
Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 5263
Recovery of Debts and Bankruptcy Act, 1993-Section 22(2)(g)
JUDGMENT DATABASE
Search 12,30,778 Indian judgments.
12,30,778 judgments in All Courts · page 829 of 61,539
High Courts18 Aug 2026
Gurpreet Kaur Vs Datinder Singh Bhatia
Chhattisgarh High Court · (2026) 08 CHH CK 5247
Hindu Marriage Act, 1955-Section 28, 13(1)
High Courts18 Aug 2026Partly Allowed
Jacob Mudi Vs The State Of Andhra Pradesh & Ors.
Telangana High Court · (2026) 08 TEL CK 5526
Constitution of India-Article 226, 311(2), 32IPC-Section 353, 341, 376SC/ST (Prevention of Atrocities) Act-Section 3(2)(v), 3(1)(iv), (v), (x), (xi)
High Courts18 Aug 2026Disposed Of
Udidhi Jayam & Ors. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5527
Bharatiya Nyaya Sanhita, 2023-Sections 69, 329(3), 324(4), 352, 3(5)Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 528, 35(3)
High Courts18 Aug 2026Disposed Of
Muthyala Shiva Kumar @ Kumar & Ors. Vs State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5528
Bharatiya Nyaya Sanhita, 2023-Sections 110, 118(1), 3(5)Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 528, 35(3)
High Courts18 Aug 2026Dismissed
G. Chakradhar Goud Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5529
Telangana Urban Areas (Development) Act, 1975-Section 13, 14, 14(5), 46-ACPC-Section 151
High Courts18 Aug 2026Allowed
Pastern Karunakar Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5530
Essential Commodities Act, 1955-Section 7BNSS, 2023-Section 528
High Courts18 Aug 2026Disposed Of
Smt Sadiya Yasmeen & Ors. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5531
Bharatiya Nyaya Sanhita, 2023-Sections 329(4), 324(2), 352 read with 3(5)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 35(3), 528
High Courts18 Aug 2026Disposed Of
Pavan Kumar Tanvar & Anr. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5532
BNSS-Section 528BNS, 2023-Section 316 (2), 318 (4)
High Courts18 Aug 2026Disposed Of
M/s Taj Mahal Hotel Vs The Superintending Engineer & Ors.
Telangana High Court · (2026) 08 TEL CK 5533
Electricity Supply Act, 1948-Section 43-A (1) (C)Electricity Act, 2003Removal of Difficulties (Second) Order, 2005
High Courts18 Aug 2026Disposed Of
Edala Sai Kiran & Ors. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5534
Bharatiya Nyaya Sanhitha, 2023-Section 85, 351(2) read with Section 3(5)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 35(3), 528Criminal Procedure Code, 1973-Section 41-A
High Courts18 Aug 2026Allowed
Sirigiri Sampath & Anr. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5535
Bharatiya Nyaya Sanhita, 2023-Section 318(4)Essential Commodities Act, 1955-Section 7BNSS, 2023-Section 528
High Courts18 Aug 2026Disposed Of
Mohamad Ajaz @ Azas Vs The State Of Telangana
Telangana High Court · (2026) 08 TEL CK 5536
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 35(3)Bharatiya Nyaya Sanhita, 2023-Sections 179, 180, 318(4), 3(5)
High Courts18 Aug 2026Allowed
Yasmeen Shazia Vs The Deputy Commissioner Of Income Tax / Central Circle-1(4)
Telangana High Court · (2026) 08 TEL CK 5537
Income Tax Act, 1961-Section 260-A
High Courts18 Aug 2026Disposed Of
Ketha Jagadeesh Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5538
BNSS-Section 528
High Courts18 Aug 2026Disposed Of
Bijapur Farooq Shaik Vs Medipalli Vijaya & Anr.
Telangana High Court · (2026) 08 TEL CK 5539
Negotiable Instruments Act, 1881-Section 148BNSS-Section 528
High Courts18 Aug 2026Disposed Of
Bhagavathi Paladugu & Ors. Vs The Bureau Of Immigration (BOI) & Ors.
Telangana High Court · (2026) 08 TEL CK 5540
Constitution of India-Article 226Indian Penal Code, 1860-Sections 498-A and 406Dowry Prohibition Act-Sections 3 and 4
High Courts18 Aug 2026Disposed Of
M/s. Sri Rama Dall Product Vs Southern Power Distribution Company Of Telangana Limited & Ors.
Telangana High Court · (2026) 08 TEL CK 5541
CPC-Section 151
High Courts18 Aug 2026Disposed Of
Vanga Praveen Reddy Vs The Regional Passport Officer
Telangana High Court · (2026) 08 TEL CK 5542
Constitution of India-Article 226, 14, 19, 21Code of Civil Procedure, 1908-Section 151
High Courts18 Aug 2026Disposed Of
Tejaswi Kumar Sudha Vs Union Of India & Ors.
Telangana High Court · (2026) 08 TEL CK 5543
Constitution of India-Article 226, 14, 19 and 21CPC-Section 151