Tribunals and Commissions11 Sept 2026
Chand Miyan Vs General Manager, Head Quarter North Central Railway & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3462
JUDGMENT DATABASE
Search 12,29,656 Indian judgments.
12,29,656 judgments in All Courts · page 525 of 61,483
Tribunals and Commissions11 Sept 2026
Jawahar Lal & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3463
Tribunals and Commissions11 Sept 2026
Ms. Shalini Sushil Jain & Ors. Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2026) 09 SEBI CK 4381
Tribunals and Commissions11 Sept 2026
Purple Entertainment Limited (now known as Purple Agrotech Industries Limited) Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2026) 09 SEBI CK 4380
Tribunals and Commissions11 Sept 2026
Bhavin Shah & Anr. Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2026) 09 SEBI CK 4376
Tribunals and Commissions11 Sept 2026
Rajvi Naresh Shah Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2026) 09 SEBI CK 4375
High Courts11 Sept 2026
Rajesh Bhatia & Ors. Vs Ram Rattan & Ors.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 2924
Indian Evidence Act, 1872-Section 90, 17, 18, 21, 58, 65, 63
High Courts11 Sept 2026
Dilbag Rai Setia Vs State Of Himachal Pradesh & Anr.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 2925
Constitution of India-Article 14Fundamental Rules-Rule 22
High Courts11 Sept 2026
Rohit Kumar Vs State Of H.P.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 2926
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 183Bharatiya Nyaya Sanhita, 2023-Sections 137 (2), 64 (2) MProtection of Children from Sexual Offences Act, 2012-Section 6
High Courts11 Sept 2026Disposed Of
Ritu Sareen Vs HPHRC & Anr.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 2927
Human Rights Act, 1993Constitution of India-Article 226
High Courts11 Sept 2026Disposed Of
M/s. Pranava Advertising India Pvt Ltd Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 09 TEL CK 2842
Constitution of India-Article 226, 14, 19, 21CPC-Section 151
High Courts11 Sept 2026Allowed
Chattu Prasanna Vs The Central Government & Ors.
Telangana High Court · 2009 INSC 217
Constitution of India-Articles 14, 21, 226CPC-Section 151
High Courts11 Sept 2026Allowed
Yadavelli Varija Vs Palreddy Padmanabha Reddy
Telangana High Court · (2026) 09 TEL CK 2840
Constitution of India-Article 227
High Courts11 Sept 2026Disposed Of
Gummadala Tejaswi Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 09 TEL CK 2839
Constitution of India-Article 226, 14, 21, 21-ACPC-Section 151
High Courts11 Sept 2026Allowed
Mohammed Khaled Khan & Anr. Vs ICICI Lombard General Insurance Company Limited & Ors.
Telangana High Court · (2026) 09 TEL CK 2838
Code of Civil Procedure, 1908-Order I Rule 10(2), Section 151Constitution of India-Article 227
High Courts11 Sept 2026Disposed Of
Pittala Bheemaiah & Ors. Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 09 TEL CK 2837
Constitution of India-Article 226, 14, 21, 300-ATelangana Municipalities Act, 2019CPC-Section 151
High Courts11 Sept 2026Disposed Of
Bannela Balraj Vs Cyber Crimes Police Station, Hyderabad City Police & Ors.
Telangana High Court · (2026) 09 TEL CK 2836
Constitution of India-Article 226BNSS 2023
High Courts11 Sept 2026Disposed Of
Valike Raju & Ors. Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 09 TEL CK 2835
Constitution of India-Article 226, 14, 21, 300-ACPC-Section 151
High Courts11 Sept 2026Disposed Of
Yetukuri Rajesh & Anr. Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 09 TEL CK 2834
Constitution of India-Article 226, 14, 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 35(3)CPC-Section 151
High Courts11 Sept 2026Disposed Of
Abdul Sayeed Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 09 TEL CK 2833
Constitution of India-Article 226CPC-Section 151