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High Courts11 Sept 2026

B. Balaji Vs The State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 09 AP CK 2098

Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480 and 483Bharatiya Nyaya Sanhita, 2023-Section 303(2)Mines and Minerals (Development and Regulation) Act, 1957-Sections 21(1) and 21(4)
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High Courts11 Sept 2026Allowed

Anish Agrawal Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 1945

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 84, 351Bharatiya Nyaya Sanhita, 2023-Sections 111, 317(2), 317(4), 317(5), 238, 3(5), 269, 209
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High Courts11 Sept 2026Allowed

Anup Rajak Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 1943

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483, 84, 351Indian Penal Code-Section 302Indian Evidence Act-Section 27
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