Tribunals and Commissions11 Sept 2026
Mrs. Jyoti Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3442
Administrative Tribunals Act, 1985-Section 19Fundamental Rules-FR 22
JUDGMENT DATABASE
Search 12,29,656 Indian judgments.
12,29,656 judgments in All Courts · page 523 of 61,483
Tribunals and Commissions11 Sept 2026
Shri S. M. Kathote Vs The President Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3443
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14
Tribunals and Commissions11 Sept 2026
Farooq Ahmad Dar Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3444
Indian Forest Service (Appointment by Promotion) Regulations, 1966
Tribunals and Commissions11 Sept 2026
Ravi N. Srivastava Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3445
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 226
Tribunals and Commissions11 Sept 2026
Khursheed Ahmad Lone & Ors. Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3446
Recruitment Rules of 1998
Tribunals and Commissions11 Sept 2026
Sahdeo Prasad Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3447
High Courts11 Sept 2026
Rakesh Kumar & Ors. Vs State Of U.P. & Ors.
Allahabad High Court · (2026) 09 AHC CK 3358
Constitution of India-Article 14, 16, 141, 226
Tribunals and Commissions11 Sept 2026
Rajnish Kumar Sinha Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3448
Administrative Tribunals Act-Section 19CCS (Redeployment of Surplus Staff) Rules, 1990-Rule 4(2)(i), 6(4)(a)Constitution of India-Articles 14, 16
Tribunals and Commissions11 Sept 2026
R.P. Gupta Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3449
Central Administrative Tribunals Act, 1985-Section 19, 27CPC, 1908-Section 11, Rule 5 of Order VIII
Tribunals and Commissions11 Sept 2026
Shri M. V. Dharmajan Vs The President Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3450
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions11 Sept 2026
Shri Radhakisan Maruti Kedar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3451
Administrative Tribunals Act, 1985-Section 21(1), 21(3)
Tribunals and Commissions11 Sept 2026
Prajakta d/o Prashant Wade Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3452
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions11 Sept 2026
Atul Sirjerao Thakare Vs The Ministry Of Jal Shakti Government Of India, Department Of Water Resources, RD & GR Central Ground Water Board & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3453
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions11 Sept 2026
Jitendra Kumar & Anr. Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3454
Constitution of IndiaRTI Act
Tribunals and Commissions11 Sept 2026
Majloon Ahmad Lone Vs State Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3455
Tribunals and Commissions11 Sept 2026
Meena Sanjay Nagpure Vs The Chief Postmaster General & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3354
CCS (CCA) Rules, 1965-Rule 14, 16, 19, 19(i), 19(5)CCS (Conduct) Rules 1964IPC-Sections 409, 420, 465, 476, 468, 471, 34
Tribunals and Commissions11 Sept 2026
Virendra Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3456
Administrative Tribunals Act, 1985-Section 19Constitution of India-PreambleKerala Service Rules
Tribunals and Commissions11 Sept 2026
Prashik Vs Central Board Of Direct Taxes & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3457
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions11 Sept 2026
Gopal Khanal Chhetri Vs Accountant General & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3458
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14, 16, 311(2)Indian Audit and Accounts Department (Accountant) Recruitment Rules, 1986
High Courts11 Sept 2026
Keval & Ors. Vs State Of U.P.
Allahabad High Court · (2026) 09 AHC CK 3331
Indian Penal Code-Section 302, 34, 304, 149, 506 Part IICr.P.C.-Section 161, 313