Tribunals and Commissions11 Sept 2026
Smti. Bharati Chanda Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4213
Constitution of India-Article 14
JUDGMENT DATABASE
Search 12,29,656 Indian judgments.
12,29,656 judgments in All Courts · page 522 of 61,483
Tribunals and Commissions11 Sept 2026
Sri Arnab Deka Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3942
IPS (Appointment by Promotion) Regulations, 1955-Regulation 5(5)IPC-Section 120(B), 167, 409, 420, 468PC Act 1988-Section 13(1)(c)(d), 13(2)
Tribunals and Commissions11 Sept 2026
Sri Jayanta Acharjee Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3941
IREM-Rule 1301, 1302, 1303, 1304Indian Railway Medical Manual-Rule 561(A)(2), 561(A)(4)
Tribunals and Commissions11 Sept 2026
Shri S. Krishnan & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3940
Tribunals and Commissions11 Sept 2026
Shiv Kumar Khampariya & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3922
CCS (CCA) Rules, 1965-Rule 14CCS (Conduct) Rules, 1964-Rule 3(1)(i), 3(1)(ii), 3(1)(iii)Constitution of India-Article 309
Tribunals and Commissions11 Sept 2026
N.A. Khan Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3921
Tribunals and Commissions11 Sept 2026
G.Lakshmi Parvathi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3886
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14, 16, 16(2)
Tribunals and Commissions11 Sept 2026
N.K. Rajesh Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3880
Tribunals and Commissions11 Sept 2026
O.P. Pal Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3879
Tribunals and Commissions11 Sept 2026
Mohneesh Kumar Shriwastav & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3878
Constitution of India-Article 226
Tribunals and Commissions11 Sept 2026
Nazar Ali Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3872
CCS (CCA) Rules, 1965-Rule 14
Tribunals and Commissions11 Sept 2026
Brijendra Nath Bala Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3868
Prevention of Corruption Act, 1988-Section 7, 13(1)(d), 13(2)Indian Penal Code-Section 120BCCS (CCA) Rules, 1965-Rule 19(1)
Tribunals and Commissions11 Sept 2026
Jeevan Kumar Sahu (deceased) through LR Uttra Sahu Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3853
Railway Servants (Discipline & Appeal) Rules, 1966-Rule 9Evidence Act
Tribunals and Commissions11 Sept 2026
Smt. Suman Lata Choubey Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4330
CCS (Pension) Rules, 1972
Tribunals and Commissions11 Sept 2026
Sri Arindam Som Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4219
All India Services (Discipline & Appeal) Rules, 1969-Rule 8RTI Act, 2005-Section S (1) (h)All India Services (Death-Cum-Retirement Benefits) Rules, 1958-Rule 6(1), 6(1)(b)(ii), 6
Tribunals and Commissions11 Sept 2026
Sheo Kumar Prasad Singh Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3437
CCS (Commutation of Pension) RulesConstitution of India-Articles 226/227, 32, 323A, 323B
Tribunals and Commissions11 Sept 2026Disposed Of
Jawaida Bano Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3438
Tribunals and Commissions11 Sept 2026
Mohan Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3439
Administrative Tribunals Act, 1985-Section 19Fundamental Rules-Rule 56(j)Central Civil Services (Conduct) Rules, 1964-Rule 3(1)(i), (ii) and (iii)
Tribunals and Commissions11 Sept 2026
Ravi Ranjan & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3440
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions11 Sept 2026
Shabnum Hussain Bhat Vs Director General Of EME & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3441
Constitution of India-Article 21