Tribunals and Commissions11 Sept 2026Disposed Of
Ram Prakash Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6784
JUDGMENT DATABASE
Search 12,29,656 Indian judgments.
12,29,656 judgments in All Courts · page 520 of 61,483
Tribunals and Commissions11 Sept 2026Dismissed
Jamna Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6860
Administrative Tribunals Act, 1985-Section 19RTI Act, 2005CCS (Pension) Rules, 2021-Rule 66(4)
Tribunals and Commissions11 Sept 2026Dismissed
Bank Of Maharashtra & Anr. Vs M/s Shree Mahabir Stores & Ors.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6114
Tribunals and Commissions11 Sept 2026Disposed Of
UCO Bank Vs Nabin Shankar Majhi & Ors.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6113
OLR Act
Tribunals and Commissions11 Sept 2026Dismissed
Kavitha Prahaladaka Vs Authorised Officer, State Bank Of Hyderabad & Ors.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6107
SARFAESI Act-Section 18, 14, 13(2), 13(4)
Tribunals and Commissions11 Sept 2026Allowed
B.S. Krishnan Vs The Authorised Officer, Asset Reconstruction Company (India) Ltd & Ors.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6066
Tribunals and Commissions11 Sept 2026Allowed
L.S.P. Agro Limited & Anr. Vs The Authorised Officer, Asset Reconstruction Company (India) Ltd & Ors.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6065
Tribunals and Commissions11 Sept 2026Partly Allowed
Shri Santanu Bhattacharjee Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5760
Tribunals and Commissions11 Sept 2026Dismissed
Sri Moti Lal Das Vs The Principal Accountant General & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5753
Constitution of India-Article 14, 21
Tribunals and Commissions11 Sept 2026Disposed Of
Sri Shekhar Ghosh Vs Union Of India & Ors.
Central Administrative Tribunal · 2024 INSC 1034
Tribunals and Commissions11 Sept 2026
Shri M. Jibon Singh Vs The Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 5724
Tribunals and Commissions11 Sept 2026Disposed Of
Deldar Ali & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5714
Constitution of India-Article 14General Financial Rules
Tribunals and Commissions11 Sept 2026Disposed Of
B. Mohan Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5695
Tribunals and Commissions11 Sept 2026Disposed Of
Shri Debasish Acharjee Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5569
CCS (CCA) Rules, 1965-Rule 14, 14(18), 14(23)(i)(c), 14(23)(i)(d), 14(24)CCS (Conduct) Rules, 1964-Rules 3(1)(ii), 3(1)(iii)
Tribunals and Commissions11 Sept 2026Disposed Of
Smt. N.K.Prabha Vs Sri Vineet Pandey & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5117
Tribunals and Commissions11 Sept 2026Dismissed
M.P. Choudhary & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5801
Constitution of India-Article 16(4-A), 16(4A)
Tribunals and Commissions11 Sept 2026Allowed
Hardik Gadhavi & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4839
Administrative Tribunal Act-Section 19Central Civil Services (Revised Pay) Rules, 2008-Part-B, Section II of the First Schedule; Part-C, IICCS (Revised Pay) Rules, 2016
Tribunals and Commissions11 Sept 2026
Shri Chaman Lall Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4513
Administrative Tribunals Act, 1985-Section 19RTI ActFR-Rule FR 22(1)(a)(i)
Tribunals and Commissions11 Sept 2026
Bishal Gourav Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4880
Administrative Tribunals Act, 1985-Section 5(6), 19
Tribunals and Commissions11 Sept 2026
Shri. Appal Raju & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4724
Administrative Tribunals Act, 1985-Section 19CAT (Procedure) Rules, 1987-Rule 4(5)(a)