JUDGMENT DATABASE

Search 12,29,656 Indian judgments.

12,29,656 judgments in All Courts · page 519 of 61,483

High Courts14 Sept 2026

Mohammad Saqib @ Saqib Iftekar Vs National Investigation Agency

Delhi High Court · 2025 INSC 222

National Investigation Agency Act, 2008-Section 21(4)Indian Penal Code, 1860-Sections 120B, 121, 121A, 122Unlawful Activities (Prevention) Act, 1967-Sections 17, 18, 18B, 20, 38, 39, 43D(5)

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High Courts14 Sept 2026Allowed

Rajat Kumar Bharti & Ors. Vs State NCT Of Delhi & Anr.

Delhi High Court · (2026) 09 DEL CK 1977

IPC-Section 498A/406/34

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High Courts14 Sept 2026

Karan Singh Vs State Nct Of Delhi

Delhi High Court · (2026) 09 DEL CK 1976

BNS-Section 105

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High Courts14 Sept 2026

Welspring Universal Vs Additional Commissioner Of Central GST

Delhi High Court · (2026) 09 DEL CK 1974

Customs Act, 1962-Sections 58, 65Central Excise Act, 1944-Section 5A(1A), 11BCentral Excise Rules, 2002-Rule 18, 19

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High Courts14 Sept 2026

UOI Vs V.S. Tyagi

Delhi High Court · (2026) 09 DEL CK 1978

Industrial Disputes Act, 1947-Section 33-C(2)Constitution of India-Article 226

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Tribunals and Commissions12 Sept 2026

Ram Kumar Yadav Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6821

Establishment Rules

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Tribunals and Commissions12 Sept 2026Disposed Of

Dilip Kumar Pandey Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6800

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Tribunals and Commissions12 Sept 2026

Ruquia Begum & Anr. Vs The Union Territory Of Jammu And Kashmir & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 4716

Administrative Tribunals Act, 1985-Section 19Jammu and Kashmir Social Welfare (Non-Gazetted) Service Recruitment Rules, 1991J&K Social Welfare (Subordinate) Service Recruitment Rules, 2009

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Tribunals and Commissions12 Sept 2026

Asib Hussain Vs The Union Territory Of Jammu And Kashmir & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 4715

Administrative Tribunals Act, 1985-Section 19

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Tribunals and Commissions12 Sept 2026

Dr. Bindu Vs Union Territory Of Jammu And Kashmir & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 4771

Administrative Tribunals Act, 1985-Section 19

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Tribunals and Commissions12 Sept 2026

Smt. Akoijam Sangotra Devi Vs UT of J&K & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5407

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Tribunals and Commissions12 Sept 2026

Narinder Singh Vs The Union Territory Of Jammu And Kashmir & Anr.

Central Administrative Tribunal · (2026) 09 CAT CK 4780

Administrative Tribunals Act, 1985-Section 19Gazetted Service Recruitment Rules, 2010Constitution of India-Articles 14, 16

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Tribunals and Commissions12 Sept 2026

Shafia Kousar Vs UT of Jammu & Kashmir & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5400

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Tribunals and Commissions12 Sept 2026Dismissed

Fayaz Ahmed Malik @ Fiyaz Ahmed & Anr. Vs The U.T of Jammu and Kashmir & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5394

RPC-Sections 307, 341, 333 and 323

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Tribunals and Commissions12 Sept 2026

Anand Ambedkar Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3435

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Tribunals and Commissions12 Sept 2026

Ram Kumar Yadav Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3436

Establishment Rules

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Tribunals and Commissions11 Sept 2026Disposed Of

Ratnesh A. Koli Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6829

Central Civil Services (Conduct) Rules, 1964-Rule 21(1), 21(2), 3(1)(i), 3(1)(iii)Indian Penal Code-Section 498A, 494, 504, 506(2), 34Administrative Tribunals Act-Section 14

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Tribunals and Commissions11 Sept 2026Dismissed

Rameshwar Lal Bhartiya Vs Kendriya Vidyalaya Sangathan & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6808

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Tribunals and Commissions11 Sept 2026Disposed Of

Prem Swaroop Dubey Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6792

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Tribunals and Commissions11 Sept 2026Disposed Of

Ramendra Kumar Chaudhary Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6786

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