Tribunals and Commissions14 Sept 2026Partly Allowed
Union Of India & Ors. Vs Sukhdev
Central Administrative Tribunal · (2026) 09 CAT CK 5096
Central Administrative Tribunal (Procedure) Rules 1987-Rule 17(3), 17(1)Limitation Act-Section 5
JUDGMENT DATABASE
Search 12,29,655 Indian judgments.
12,29,655 judgments in All Courts · page 514 of 61,483
Tribunals and Commissions14 Sept 2026Disposed Of
Asha Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6432
Tribunals and Commissions14 Sept 2026Disposed Of
Salim Umar Kureshi Vs The Secretary & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4837
Administrative Tribunal's Act, 1985-Section 19Constitution of India-Article 14, 16, 21Prevention of Corruption Act, 1988
Tribunals and Commissions14 Sept 2026Disposed Of
Dr. Manoj Kumar Prasad Vs Principal Secretary, Health and Family Welfare & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4647
Tribunals and Commissions14 Sept 2026Disposed Of
Rajan Chauhan & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4742
Administrative Tribunals Act 1985-Section 19
Tribunals and Commissions14 Sept 2026Disposed Of
Barkha Yadav Vs Ramesh Verma & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4738
Tribunals and Commissions14 Sept 2026Disposed Of
Rajeev Kumar Gupta Vs Military Engineer Services IHQ & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4730
Constitution of India-Article 14, 19, 21, 226
Tribunals and Commissions14 Sept 2026Dismissed
Shailendra Kumar Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4706
CCS (Pension) Rules, 1972-Rule 49(2)CCS (Pension) Rules, 2021-Rule 43(3), 43(3)(c), 87
Tribunals and Commissions14 Sept 2026Dismissed
Bandhu Mahto Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4702
Tribunals and Commissions14 Sept 2026Dismissed
Dr. Satinder Kumar Gautam Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4694
Administrative Tribunals Act, 1985
Tribunals and Commissions14 Sept 2026Disposed Of
Balinder Singh & Ors. Vs Chief Secretary, Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4675
Recruitment Rules, 2011
Tribunals and Commissions14 Sept 2026
Virendra Machiwal Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4674
Tribunals and Commissions14 Sept 2026Disposed Of
Aliya Farooq Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4781
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions14 Sept 2026
Birendra Swansi & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3407
CAT (Procedure) Rules, 1987-Rule 4(5)(a)
Tribunals and Commissions14 Sept 2026
Mohammad Shafi Sofi Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3408
Tribunals and Commissions14 Sept 2026Disposed Of
Toibah Gull Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3409
Constitution of India-Articles 14, 16
Tribunals and Commissions14 Sept 2026
Shakti Kumar & Ors. Vs The Government Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3410
Tribunals and Commissions14 Sept 2026
Bhuneshwar Thakur Vs Steel Authority Of India Limited & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3411
Administrative Tribunals Act, 1985-Sections 20, 21
Tribunals and Commissions14 Sept 2026
Neha Kumari Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3412
Tribunals and Commissions14 Sept 2026
Arif Ramzan Parray Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3413
Jammu and Kashmir Compassionate Appointment Rules, 1994-Rule 7 (SRO 43 of 1994)Constitution of India-Articles 14, 16, 21