High Courts14 Sept 2026
Vinod Kumar & Anr. Vs Kangra Central Co-operative Bank Ltd. & Ors.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 2919
Constitution of India-Article 226, 227Indian Contract Act, 1872-Section 128
JUDGMENT DATABASE
Search 12,29,655 Indian judgments.
12,29,655 judgments in All Courts · page 516 of 61,483
High Courts14 Sept 2026
Shanti Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 2920
Constitution of India-Article 226, 309Himachal Pradesh Nautor Land Rules, 1968-Rules 7, 8Essential Commodities Act, 1955-Section 3
High Courts14 Sept 2026
Sangita Anand Vs Sandhya Tomar & Ors.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 2921
Motor Vehicles Act, 1988-Section 173
High Courts14 Sept 2026
Himmata Ram Vs State Of Rajasthan & Ors.
Rajasthan High Court · (2026) 09 RAJ CK 2922
Constitution of India-Article 14
High Courts14 Sept 2026
National Insurance Company Limited Vs Gurcharan Singh & Anr.
Jammu And Kashmir High Court · 2026 INSC 793
Motor Vehicles Act, 1988-Section 173
High Courts14 Sept 2026Disposed Of
Santosh Kumari Vs State Of J&K & Ors.
Jammu And Kashmir High Court · (2026) 09 J&K CK 2849
High Courts14 Sept 2026
Union Territory Of Jammu & Kashmir Vs Rayees Ahmad Shah
Jammu And Kashmir High Court · (2026) 09 J&K CK 2848
Bharatiya Nyaya Suraksha Sanhita, 2023-Section 483 (3), 528POCSO Act-Sections 3, 5, 7, 8, 9, 29, 30
High Courts14 Sept 2026Allowed
Ishfaq Ahmad Wani Vs Union Territory Of J&K & Ors.
Jammu And Kashmir High Court · 2025 INSC 767
Constitution of India-Article 226, 21, 22(5)Jammu and Kashmir Public Safety Act, 1978-Section 13RPC-Section 147, 148, 149, 336, 332, 353, 307, 427
High Courts14 Sept 2026
Hanifa Bano Vs Union Territory Of J&K & Ors.
Jammu And Kashmir High Court · (2026) 09 J&K CK 2846
High Courts14 Sept 2026
Aasiya Ali Vs Union Territory Of J&K & Ors.
Jammu And Kashmir High Court · (2026) 09 J&K CK 2845
High Courts14 Sept 2026
Lassi Chopan Vs Competenat Authority Land Acquisition & Ors
Jammu And Kashmir High Court · (2026) 09 J&K CK 2844
High Courts14 Sept 2026Allowed
Firdous Ahmad Dar Vs Union Territory Of J&K & Ors.
Jammu And Kashmir High Court · (2026) 09 J&K CK 2923
Jammu and Kashmir Public Safety Act, 1978-Section 8, 12Constitution of India-Article 21, 22
Tribunals and Commissions14 Sept 2026
Gaurav Kumar Vs Commissioner Of Delhi Police & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3421
AT Act, 1985-Section 19Indian Penal Code-Sections 365, 392, 384, 427, 34Prevention of Corruption Act-Sections 7, 13(1)(a)
Tribunals and Commissions14 Sept 2026
Smt. Ranjana Singhal Vs Commissioner & Ors.
Central Administrative Tribunal · 2025 INSC 1368
Administrative Tribunals Act, 1985-Section 19CCS (Leave) Rules, 1972-Rule 12(2), 20CCS (CCA) Rules, 1965
Tribunals and Commissions14 Sept 2026
Vedpal Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3423
CCS (CCA) Rules, 1965-Rule 10(1)(a), 10(7) (second proviso)
Tribunals and Commissions14 Sept 2026
Ved Prakash Gupta Vs The Commissioner Municipal Corporation Of Delhi & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3424
Right to Information Act
Tribunals and Commissions14 Sept 2026
Ms. Kalpna Vs Kendriya Vidyalaya Sangathan (HQ) & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3425
Constitution of India-Articles 14, 16Societies Registration Act, 1860KVS Promotion Rules
Tribunals and Commissions14 Sept 2026
Nirmal Dev Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3426
Indian Railway Establishment Code-Rule 1313, 1313-R-11, 1313-R-II, FR 22(I)(a)(1), FR 22(1)(a)(1), FR 22 C
Tribunals and Commissions14 Sept 2026
Usha Rani Vs Department Of Personnel Training & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3427
Central Civil Services (Pension) Rules 1972
Tribunals and Commissions14 Sept 2026
Vishnu Dutt Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3428
Constitution of India-Articles 14, 16, 226