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12,29,655 judgments in All Courts · page 512 of 61,483

High Courts15 Sept 2026

Madhur Kaushal Vs CBI

Delhi High Court · (2026) 09 DEL CK 2149

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438, 442, 250, 262Code of Criminal Procedure, 1973-Section 397, 401, 227, 239Prevention of Corruption Act, 1988-Section 7, 8, 9, 10, 17A, 19
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High Courts15 Sept 2026Allowed

Rajinder Kumar Vs Rajender Kumar Kaushik & Anr.

Delhi High Court · (2026) 09 DEL CK 2144

Code of Civil Procedure, 1908-Order XXI Rule 58, Section 151, XXI Rules 97 and 101, XIV Rule 5, XIX Rules 4 and 5, VIII Rule 1A (3), VI Rule 2, VIII Rule 1ADelhi High Court (Original Side) Rules, 2018-Rule 2 of Chapter XIX
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High Courts15 Sept 2026Allowed

Rajinder Kumar Vs Rajender Kumar Kaushik & Anr.

Delhi High Court · (2026) 09 DEL CK 2143

Code of Civil Procedure, 1908-Order XXI Rule 58, Section 151, XXI Rules 97 and 101, XIV Rule 5, XIX Rules 4 and 5, VIII Rule 1A(3), VI Rule 2, VIII Rule 1ADelhi High Court (Original Side) Rules, 2018-Rule 2 of Chapter XIX
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High Courts15 Sept 2026

Deep Chand Vs Union Of India

Delhi High Court · (2026) 09 DEL CK 2142

Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123, 124-ATerrorist and Disruptive Activities (Prevention) Act, 1987-Sub-section (1) of Section 3
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