Tribunals and Commissions14 Sept 2026Dismissed
Samyagya Engineers Private Limited Vs Circle 22(2), Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6617
Income-tax Act, 1961-Section 143(3)
JUDGMENT DATABASE
Search 12,29,655 Indian judgments.
12,29,655 judgments in All Courts · page 513 of 61,483
Tribunals and Commissions14 Sept 2026Allowed
Ankit Gupta Vs ITO, Ward 35 (1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6606
Income-tax Act, 1961-Section 147, 144B
Tribunals and Commissions14 Sept 2026Partly Allowed
SCL Healthcare Private Limited Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6592
Income Tax Act, 1961-Section 68, 69A, 69B, 115BBE, 132, 133A, 139, 142(1), 143(2), 143(3), 147, 148, 148B, 153A, 292C
Tribunals and Commissions14 Sept 2026Dismissed
Travelport Global Distribution System BV [Earlier known as “Galileo Nederland BV”] Vs The ACIT
Income Tax Appellate Tribunal · 2023 INSC 928
Income Tax Act, 1961-Section 90, 90(1), 143(2), 143(3), 144C(13), 154, 197, 234A, 234B, 234C, 244ACompanies (Profits) Surtax Act, 1964-Section 24AWealth-tax Act, 1957-Section 44A
Tribunals and Commissions14 Sept 2026
Green Park Free Church Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6567
Income Tax Act, 1961-Section 12A(1)(ac)(ii), 12A
Tribunals and Commissions14 Sept 2026
DCIT Vs Sh. Ajay Chopra
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6564
Income Tax Act, 1961-Section 250, 147, 148, 143(2), 139, 139(1), 142, 142(1), 143, 145, 158BC, 292BB
Tribunals and Commissions14 Sept 2026
Sh. Naresh Arora Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6559
Income Tax Act, 1961-Section 250, 147, 144, 148
Tribunals and Commissions14 Sept 2026Partly Allowed
Tirupati Buildings And Offices Private Limited Vs Dy. Commissioner Of Income Tax, Central Circle-17, New Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6131
Income Tax Act, 1961-Section 250
Tribunals and Commissions14 Sept 2026Allowed
Yatender Kumar Gupta HUF Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6130
Income Tax Act, 1961-Section 250, 147, 144, 144B
Tribunals and Commissions14 Sept 2026
Sangeeta Prasad Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6129
Income-tax Act, 1961-Section 250, 154, 143(1)(a), first Proviso to Clause (a) of Sub-section (1) of Section 143, 139(1), 139(9), 90, Sub-section (1) of Section 90, Sub-section (2) of Section 90, 90A, 119, 264, 139(8), 143(1), proviso to Section 143(1)Income Tax Rule, 1962-Rule 128, 128(9)
Tribunals and Commissions14 Sept 2026
Mahabir Vs. Income Tax Officer-cum Jurisdictional Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6127
Income Tax Act, 1961-Section 250, 143
Tribunals and Commissions14 Sept 2026
Jayshree Sharma Vs ITO, Ward-2(2)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6125
Income Tax Act, 1961-Section 250, 143(3), 144B
Tribunals and Commissions14 Sept 2026Partly Allowed
Shree Ambey Metal Industries Private Limited Vs Income Tax Officer Ward 23(3)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6124
Income Tax Act, 1961-Section 250, 69C
Tribunals and Commissions14 Sept 2026
M/s. Ambassador Building Solutions Pvt. Ltd. Vs Income Tax Officer Ward – 14(2)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6123
Income Tax Act, 1961-Section 250, 271(1)(c), 23(9)Insolvency and Bankruptcy Code, 2016-Section 13(2), 238Companies Act, 2013-Section 230
Tribunals and Commissions14 Sept 2026Allowed
Naveen Mehta & Anr. Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6552
Income Tax Act, 1961-Section 250, 143(3)
Tribunals and Commissions14 Sept 2026Allowed
Buland Construction Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6551
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions14 Sept 2026
Sunil Arora Vs DCIT, Circle 28(1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6324
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions14 Sept 2026Allowed
Kandahar Hind Dry Fruits Vs. Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6267
Income Tax Act, 1961-Section 250, 147, 144, 144B
Tribunals and Commissions14 Sept 2026Dismissed
Moti Singh Memorial Trust Vs Commissioner of Income Tax(Appeals)/NFAC
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5508
Income-tax Act, 1961-Section 143(3), 143(3A), 143(3B), 11, 12A
Tribunals and Commissions14 Sept 2026Disposed Of
Dayashankar Tiwari Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5137
Administrative Tribunals Act, 1985-Section 19